High Courts14 Jul 1930
Satyendra Nath Mazumdar Vs Emperor
Calcutta High Court · AIR 1931 Cal 337a
Criminal Procedure Code, 1898 (CrPC) — Section 99APenal Code, 1860 (IPC) — Section 124A
COURT ARCHIVE
Calcutta High Court judgments, 1930
417 judgments · page 9 of 21
High Courts14 Jul 1930
Satindra Nath Sen and Others Vs Emperor
Calcutta High Court · AIR 1931 Cal 18
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts14 Jul 1930
Jadunath Roy and Others Vs Murari Mohan Mullick and Others
Calcutta High Court · AIR 1931 Cal 594
High Courts11 Jul 1930Dismissed
Prabhatchandra Deb Sarkar Vs Maheshchandra Barma
Calcutta High Court · (1930) 07 CAL CK 0041
High Courts11 Jul 1930
C.L. Kiernander Vs Benimadhab Khettri
Calcutta High Court · AIR 1931 Cal 763
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, 47Transfer of Property Act, 1882 — Section 52
High Courts11 Jul 1930
Probhat Chandra Deb Sarkar Vs Mohesh Chandra Barma and Others
Calcutta High Court · AIR 1931 Cal 157
Limitation Act, 1963 — Section 20
High Courts10 Jul 1930
Maharaja Sasikanta Acharjee Vs Jalil Baksha Munshi and Others
Calcutta High Court · AIR 1931 Cal 779
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92, 144, 151
High Courts10 Jul 1930
B.N. Ry. Co. Vs Moolji Sicka and Co.
Calcutta High Court · AIR 1930 Cal 815 : 129 Ind. Cas. 769
Railways Act, 1890 — Section 72(2)
High Courts09 Jul 1930
Shaikh Nabab Ali and Others Vs Emperor
Calcutta High Court · 129 Ind. Cas. 99
Penal Code, 1860 (IPC) — Section 221, 342, 388
High Courts09 Jul 1930
Nababali and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 708
Penal Code, 1860 (IPC) — Section 221, 342, 388
High Courts08 Jul 1930
A.G. Kidston and Co. Ltd. Vs Seth Brothers
Calcutta High Court · AIR 1930 Cal 692 : 129 Ind. Cas. 190
Bills of Exchange Act, 1882 — Section 51Negotiable Instruments Act, 1881 (NI) — Section 104
High Courts07 Jul 1930
Haripada Maity Vs Annada Prosad Haldar and Others
Calcutta High Court · AIR 1930 Cal 750 : 129 Ind. Cas. 97
Evidence Act, 1872 — Section 68
High Courts07 Jul 1930
Jitendra Nath Roy Vs Abdul Hakim
Calcutta High Court · AIR 1931 Cal 248
Bengal Tenancy Act, 1885 — Section 167
High Courts03 Jul 1930
Nabagopal Sarkar Bahadur Vs Mrs. Sarala Bala Mitter
Calcutta High Court · AIR 1933 Cal 574
High Courts03 Jul 1930
Debendra Nath Sadhukhan and Others Vs Radhakissen Chamaria and Another
Calcutta High Court · AIR 1931 Cal 520
High Courts02 Jul 1930
Cyril C. Baker Vs Emperor
Calcutta High Court · AIR 1930 Cal 668 : 129 Ind. Cas. 184
Opium Act, 1878 — Section 9
High Courts30 Jun 1930
Samaresh Chakravarti and Another Vs Jalpaiguri Banking and Trading Corporation Ltd.
Calcutta High Court · AIR 1931 Cal 168
Limitation Act, 1963 — Section 5
High Courts30 Jun 1930
John Boisogomoff Vs Manmatha Nath Mullick and Another
Calcutta High Court · AIR 1931 Cal 76 : 129 Ind. Cas. 860
High Courts30 Jun 1930Dismissed
Hridoy ranjan Sen Vs Chairman of the Municipal Commissioner, Mymensingh Municipality
Calcutta High Court · (1930) 06 CAL CK 0022
High Courts30 Jun 1930
Sydney Hugh McSweeney Vs Margaret Arbuthnot
Calcutta High Court · AIR 1931 Cal 563
Evidence Act, 1872 — Section 25