High Courts07 Aug 1930
Deb Kumar Ray Choudhury Vs Anath Bandhu Sen and Others
Calcutta High Court · AIR 1931 Cal 421
Contract Act, 1872 — Section 23
COURT ARCHIVE
Calcutta High Court judgments, 1930
417 judgments · page 7 of 21
High Courts07 Aug 1930
Deo Kumar Roy Choudhury Vs Ananth Bandhu Sen and Others
Calcutta High Court · 131 Ind. Cas. 133
High Courts06 Aug 1930
Haribux Shroff Vs Dwijendra Mohan Ghosh
Calcutta High Court · AIR 1931 Cal 671
High Courts06 Aug 1930
Nitya Gopal Roy Vs Nani Gopal Karmakar and Others
Calcutta High Court · AIR 1931 Cal 454
Criminal Procedure Code, 1898 (CrPC) — Section 367, 476
High Courts06 Aug 1930
Prabhatranjan Barat Vs Umashankar Chatterji
Calcutta High Court · (1930) 08 CAL CK 0026
High Courts06 Aug 1930
Provat Ranjan Barat and Others Vs Uma Sankar Chatterjee and Others
Calcutta High Court · AIR 1931 Cal 438
Criminal Procedure Code, 1898 (CrPC) — Section 200, 476Penal Code, 1860 (IPC) — Section 471
High Courts04 Aug 1930
In Re: Janbazar Manna Estate Limited
Calcutta High Court · AIR 1931 Cal 692
Companies Act, 1913 — Section 166
High Courts04 Aug 1930
Dwipal Chandra Bardhan Vs Jiban Debi and Others
Calcutta High Court · AIR 1931 Cal 574
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, 47
High Courts04 Aug 1930Dismissed
Dwipalchandra Bardhan Vs Jeeban Debi
Calcutta High Court · (1930) 08 CAL CK 0001
High Courts01 Aug 1930
Basanta Kumar Biswas and Others Vs Prosonna Kumar Guha and Others
Calcutta High Court · AIR 1932 Cal 47
Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts31 Jul 1930
Madan Kapali and Others Vs Krishna Charan Kapali and Others
Calcutta High Court · AIR 1931 Cal 663
High Courts31 Jul 1930
Pashupati Mukherji Vs Shitalkumar Sarkar
Calcutta High Court · AIR 1931 Cal 587
High Courts29 Jul 1930
Shaikh Gafoor Vs Mt. Hemanta Shashi Debya
Calcutta High Court · AIR 1931 Cal 416
Contract Act, 1872 — Section 23Criminal Procedure Code, 1898 (CrPC) — Section 258Penal Code, 1860 (IPC) — Section 379
High Courts29 Jul 1930
Sir Bejoy Chand Mahatab Vs Muhammad Yasin and Others
Calcutta High Court · AIR 1931 Cal 160
High Courts29 Jul 1930
Dabiruddin Vs Krishto Chandra Mukhopadhaya and Others
Calcutta High Court · AIR 1932 Cal 139 : 136 Ind. Cas. 470
Bengal Tenancy Act, 1885 — Section 174, 26F
High Courts28 Jul 1930
Shailendranath Mitra Vs Girijabhushan Mukherji
Calcutta High Court · AIR 1931 Cal 596
Bengal Tenancy Act, 1885 — Section 105, 52Evidence Act, 1872 — Section 90
High Courts25 Jul 1930
Selamatulla Chaudhuri Vs Aktarernessa
Calcutta High Court · AIR 1931 Cal 664
Registration Act, 1908 — Section 32, 77
High Courts25 Jul 1930
The Tea Financing Syndicate Ltd. Vs Chandra Kamal Bez Barua
Calcutta High Court · AIR 1931 Cal 359
Mercantile Law (Amendment) Act, 1856 — Section 9
High Courts25 Jul 1930
Emperor Vs Damullya Molla
Calcutta High Court · AIR 1931 Cal 261
Penal Code, 1860 (IPC) — Section 304(2)
High Courts25 Jul 1930
Hafezali Haldar Vs Emperor
Calcutta High Court · AIR 1930 Cal 712 : 129 Ind. Cas. 109
Criminal Procedure Code, 1898 (CrPC) — Section 423(2)Penal Code, 1860 (IPC) — Section 148, 326