High Courts22 Aug 1930
Emperor Vs Rajani Nath Bhattacharjee and Others
Calcutta High Court · AIR 1931 Cal 706
Legal Practitioners Act, 1879 — Section 13(f)
COURT ARCHIVE
Calcutta High Court judgments, 1930
417 judgments · page 6 of 21
High Courts21 Aug 1930
Daulat Bhuiya Vs Rahisa Banu and Others
Calcutta High Court · AIR 1931 Cal 490
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts21 Aug 1930
Kanak Kanti Roy Vs Kripa Nath Gain and Others
Calcutta High Court · AIR 1931 Cal 321
Bengal Tenancy Act, 1885 — Section 46
High Courts21 Aug 1930
Kitabdi Vs Emperor
Calcutta High Court · AIR 1931 Cal 450
Criminal Procedure Code, 1898 (CrPC) — Section 35Penal Code, 1860 (IPC) — Section 147, 149, 304, 71
High Courts20 Aug 1930
In Re: Bholanath Pal, Deceased Sm. Satyabala Dasi
Calcutta High Court · AIR 1931 Cal 580
Succession Act, 1929 — Section 2
High Courts19 Aug 1930
Corporation of Calcutta Vs A.C. Pal
Calcutta High Court · AIR 1931 Cal 506
Calcutta Municipal Act, 1923 — Section 141, 142(3)Limitation Act, 1963 — Section 5
High Courts19 Aug 1930
Musammat Bijan Bala Vs Mathura Nath Sirkar and Others
Calcutta High Court · 131 Ind. Cas. 701
High Courts19 Aug 1930
Sm. Anarjan Bibi and Others Vs Chandramani Shaha
Calcutta High Court · AIR 1932 Cal 75
High Courts19 Aug 1930
Jasimuddin Sarkar and Others Vs Emperor
Calcutta High Court · AIR 1931 Cal 622
Criminal Procedure Code, 1898 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 147, 149, 304, 325
High Courts18 Aug 1930
Rakhal Chandra Das and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 647 : 129 Ind. Cas. 619
Penal Code, 1860 (IPC) — Section 120B
High Courts18 Aug 1930
Surendra Mohan Sarkar Vs Manmathanath Banerji
Calcutta High Court · AIR 1931 Cal 583
High Courts15 Aug 1930
Sewdayal Ramjeedas Vs Official Trustee of Bengal
Calcutta High Court · AIR 1931 Cal 651
Transfer of Property Act, 1882 — Section 14, 20
High Courts14 Aug 1930
Harkishore Barua Vs Gura Mia Chowdhry and Another
Calcutta High Court · AIR 1931 Cal 387
Negotiable Instruments Act, 1881 (NI) — Section 4, 78, 8Transfer of Property Act, 1882 — Section 137
High Courts14 Aug 1930
In Re: Sarah Ezra
Calcutta High Court · AIR 1931 Cal 560
Succession Act, 1925 — Section 219
High Courts14 Aug 1930
Shek Khan Mahmud Vs Shek Syedali and Others
Calcutta High Court · AIR 1931 Cal 549
High Courts13 Aug 1930
Hari Charan Bhunya and Others Vs Sm. Kamal Kumari Dasi
Calcutta High Court · AIR 1931 Cal 670
Limitation Act, 1963 — Article 123, 62Succession Act, 1925 — Section 353
High Courts12 Aug 1930
Mokshed Sheikh and Another Vs Emperor
Calcutta High Court · AIR 1930 Cal 756 : 129 Ind. Cas. 105
Evidence Act, 1872 — Section 33
High Courts12 Aug 1930
Krishnabandhu Ghatak and Others Vs Panchkari Saha and Others
Calcutta High Court · AIR 1931 Cal 166
High Courts12 Aug 1930
In Re: Karim Mia
Calcutta High Court · AIR 1931 Cal 392
Provincial Insolvency Act, 1920 — Section 41(2)
High Courts12 Aug 1930
Sajanisundari Dasi Vs Jogendra Chandra Sen
Calcutta High Court · AIR 1931 Cal 591