High Courts24 Jul 1930
Ohedali Sheik and Another Vs Emperor
Calcutta High Court · AIR 1931 Cal 65 : 129 Ind. Cas. 680
Penal Code, 1860 (IPC) — Section 457
COURT ARCHIVE
Calcutta High Court judgments, 1930
417 judgments · page 8 of 21
High Courts23 Jul 1930
Purna Chandra Sarkar Vs Radharani Dassya and Others
Calcutta High Court · AIR 1931 Cal 175
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts23 Jul 1930
Englishman Ltd. Vs Antonio Anivabene
Calcutta High Court · AIR 1931 Cal 81 : 129 Ind. Cas. 863
High Courts22 Jul 1930
Ashutosh Garai Vs Balmukand Kishen Gopal
Calcutta High Court · AIR 1931 Cal 163
High Courts22 Jul 1930
Mt. Attormoni Dasi and Another Vs Ramesh Chunder Bose
Calcutta High Court · AIR 1930 Cal 651 : 129 Ind. Cas. 787
Limitation Act, 1963 — Article 181, 84
High Courts22 Jul 1930
Nippon Yusen Kaisha Vs Mahali Ram-Ranjidas and Another
Calcutta High Court · AIR 1931 Cal 269
Contract Act, 1872 — Section 178
High Courts22 Jul 1930
Esmile Uddin Biswas and Another Vs Shajoran Nessa Bewa and Others
Calcutta High Court · AIR 1931 Cal 649a
High Courts22 Jul 1930
Ramjiban Serowgee and Others Vs Nippon Yusen Kaisha and Others
Calcutta High Court · AIR 1931 Cal 373
Carriage of Goods by Sea Act, 1925 — Article 3(3)Contract Act, 1872 — Section 178, 179
High Courts21 Jul 1930
Panchananda Kundu and Others Vs Rajani Kanta Pal
Calcutta High Court · AIR 1931 Cal 463
Specific Relief Act, 1877 — Section 15, 15(a), 16
High Courts18 Jul 1930
Emperor Vs Panchu Shaikh
Calcutta High Court · AIR 1931 Cal 178
Criminal Procedure Code, 1898 (CrPC) — Section 276, 277, 374
High Courts18 Jul 1930
Gouri Sankar Poddar Vs Gurupada Haldar
Calcutta High Court · AIR 1931 Cal 511
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts17 Jul 1930
Srimati Golnur Bibi Vs Sheikh Abdus Samad and Others
Calcutta High Court · AIR 1931 Cal 211
High Courts17 Jul 1930
Mohendra Nath Pal Vs Parameswar Maity
Calcutta High Court · AIR 1931 Cal 164
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1, Order 20 Rule 2, Order 20 Rule 3
High Courts16 Jul 1930
Gulam Mustaffa Mullick Vs Madanlal
Calcutta High Court · AIR 1931 Cal 167
Presidency Towns Insolvency Act, 1909 — Section 9
High Courts15 Jul 1930
Sheikh Abdul Sovan Vs Jitendranath Dutta
Calcutta High Court · AIR 1931 Cal 445
Penal Code, 1860 (IPC) — Section 28, 483, 485, 71
High Courts15 Jul 1930
Surendra Narayan and Others Vs Notan Behary Mondal and Another
Calcutta High Court · 131 Ind. Cas. 856
High Courts15 Jul 1930
Elizabeth Anna Vanqulin and Another Vs Official Trustee of Bengal and Another
Calcutta High Court · AIR 1931 Cal 138
Succession Act, 1925 — Section 118
High Courts15 Jul 1930
Abdul Sovan Vs Ramani Mohan Chatterjee
Calcutta High Court · AIR 1930 Cal 664
Penal Code, 1860 (IPC) — Section 485
High Courts14 Jul 1930
Sharatchandra Shee Vs Dwarkanath Shee and Others
Calcutta High Court · AIR 1931 Cal 558
High Courts14 Jul 1930
Dhanapati Daw and Others Vs Babu Ballav Daw
Calcutta High Court · AIR 1931 Cal 244
Bengal Tenancy Act, 1885 — Section 26Succession Act, 1865 — Section 46