High Courts26 Jun 1930
Karali Charon Sarma Vs Apurba Krishna Bajpayi and Others
Calcutta High Court · AIR 1931 Cal 298
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Calcutta High Court judgments, 1930
417 judgments · page 10 of 21
High Courts26 Jun 1930Dismissed
Karalicharan Sarma Vs Apurbakrishna Bajpeyi
Calcutta High Court · (1930) 06 CAL CK 0019
High Courts25 Jun 1930
Haimabati Mitra Vs Kunja Mohan Das
Calcutta High Court · AIR 1931 Cal 713
Limitation Act, 1963 — Article 178
High Courts24 Jun 1930
Panchanan Sarkar Vs Emperor
Calcutta High Court · AIR 1930 Cal 666 : 129 Ind. Cas. 182
Criminal Procedure Code, 1898 (CrPC) — Section 208, 347, 350
High Courts24 Jun 1930
Engineering Supplies Ltd. Vs Dhandhania and Co.
Calcutta High Court · AIR 1931 Cal 659
Civil Procedure Code, 1908 (CPC) — Section 17
High Courts23 Jun 1930
Gireeshchandra Bhattacharjya Vs Rabeendranath Das
Calcutta High Court · AIR 1935 Cal 17
High Courts23 Jun 1930
Ramchandra Sau Vs Kailashchandra Patra
Calcutta High Court · AIR 1931 Cal 667
Evidence Act, 1872 — Section 58
High Courts20 Jun 1930
Narayandas Burman and Others Vs Shiromoni Gurdwara Prabandhak Committee and Others
Calcutta High Court · AIR 1931 Cal 281
High Courts20 Jun 1930
J.C. Mukerjea Vs Karnani Industrial Bank Limited
Calcutta High Court · AIR 1930 Cal 770
Specific Relief Act, 1877 — Section 45
High Courts20 Jun 1930
Rajendra Kumar and Others Vs Rajendra Nath and Others
Calcutta High Court · AIR 1932 Cal 313 : 137 Ind. Cas. 294
High Courts19 Jun 1930
Aditya Kumar Bhattachrjee Vs Abinash Chandra Mukhopadhya and Others
Calcutta High Court · AIR 1931 Cal 323
Civil Procedure Code, 1908 (CPC) — Section 2Limitation Act, 1963 — Section 5
High Courts19 Jun 1930
Baidyanath Sein Vs Rajendranath Sein and Others
Calcutta High Court · AIR 1930 Cal 803
High Courts19 Jun 1930
Baidyanath Sein Vs Rajendra Nath Sein and Others
Calcutta High Court · 129 Ind. Cas. 879
High Courts17 Jun 1930
Abdul Sobhan Khan Vs Samasuddin Ahmed and Others
Calcutta High Court · AIR 1931 Cal 336
High Courts16 Jun 1930
Ashutosh Basu Vs Sudhangshubhushan Mukherji
Calcutta High Court · AIR 1931 Cal 688
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 34 Rule 5(2)
High Courts16 Jun 1930
Barisal Rindan Samiti Vs Sital Chandra Mukhopadhya and Another
Calcutta High Court · AIR 1930 Cal 630 : 129 Ind. Cas. 407
Stamp Act, 1899 — Section 23, 60
High Courts16 Jun 1930
Sadafal Kanu Vs Sodari Hajam
Calcutta High Court · AIR 1931 Cal 496
Succession Act, 1925 — Section 283
High Courts13 Jun 1930
Sm. Manorama Dasi and Another Vs Dhirendra Nath Busu and Others
Calcutta High Court · AIR 1931 Cal 329