COURT ARCHIVE
Calcutta High Court judgments, 1930
417 judgments · page 4 of 21
High Courts24 Nov 1930
Jyoti Prasad Singh Vs Patmohana Collieries Ltd.
Calcutta High Court · AIR 1931 Cal 569
Companies Act, 1956 — Section 207
High Courts24 Nov 1930
In Re: Lachhiram Basantlal
Calcutta High Court · AIR 1931 Cal 545
Income Tax Act, 1961 — Section 34, 5
High Courts21 Nov 1930
Ananta Lal Singh and Others Vs Alfred Henry Watson and Others
Calcutta High Court · AIR 1931 Cal 257
High Courts21 Nov 1930
Brojendra Chandra Dey Vs K.S. Sama
Calcutta High Court · AIR 1931 Cal 455
Criminal Procedure Code, 1898 (CrPC) — Section 516A, 517
High Courts21 Nov 1930
Rajani Kanta Barman Vs Emperor
Calcutta High Court · AIR 1931 Cal 618
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 366
High Courts21 Nov 1930
Saharali Mahomed and Another Vs Kamizuddin Mahomed
Calcutta High Court · AIR 1931 Cal 446
Penal Code, 1860 (IPC) — Section 361, 363
High Courts21 Nov 1930
Bhutnath Mondal Vs Emperor
Calcutta High Court · AIR 1931 Cal 617
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 411, 75
High Courts21 Nov 1930
Harendra Barman Vs Emperor
Calcutta High Court · AIR 1931 Cal 606
Criminal Procedure Code, 1898 (CrPC) — Section 35Penal Code, 1860 (IPC) — Section 147, 149, 325, 71
High Courts20 Nov 1930
Nabin Chandra Chakravarti and Others Vs Sm. Shuna Mala Ghose and Others
Calcutta High Court · AIR 1932 Cal 25
Evidence Act, 1872 — Section 92
High Courts19 Nov 1930
Aswini Kumar Chakravarty and Another Vs Sukhaharan Chakravarty and Others
Calcutta High Court · AIR 1931 Cal 717
High Courts19 Nov 1930
Kashi Bashi Saha Firm Vs Emperor
Calcutta High Court · AIR 1932 Cal 369
Eastern Bengal and Assam Disorderly Houses Act, 1907 — Section 2
High Courts19 Nov 1930
Kumud Chandra Nandi and Another Vs Emperor
Calcutta High Court · AIR 1931 Cal 265a
Companies Act, 1956 — Section 87
High Courts18 Nov 1930
Abinash Chandra Bose Vs Nagendra Nath Dutt
Calcutta High Court · AIR 1931 Cal 480
Stamp Act, 1899 — Section 35, 36
High Courts18 Nov 1930
Raja Bhupendra Narain Sinha Bahadur Vs Rajeswar Prosad Bhakat and Others
Calcutta High Court · AIR 1931 Cal 802
High Courts14 Nov 1930
Sarat Chandra Ghatak and Another Vs Joy Sankar Roy Choudhury and Others
Calcutta High Court · AIR 1931 Cal 546
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts14 Nov 1930
Debendranath Mandal Vs Emperor
Calcutta High Court · AIR 1932 Cal 286
Police Act, 1861 — Section 30
High Courts14 Nov 1930
Bishnupur Municipality Vs Sarat Chandra Chaudhuri
Calcutta High Court · AIR 1931 Cal 804
Bengal Municipal Act, 1932 — Section 29
High Courts13 Nov 1930
Sm. Soudamini Das Vs Nabalak Mia Bhuiya and Others
Calcutta High Court · AIR 1931 Cal 578
Limitation Act, 1963 — Section 5