High Courts16 Dec 1930
Kalidas Rakshit Vs Keshablal Majumdar
Calcutta High Court · AIR 1931 Cal 788
Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Calcutta High Court judgments, 1930
417 judgments · page 2 of 21
High Courts15 Dec 1930
Purna Chandra Saha Vs Hyder Ali Patari and Others
Calcutta High Court · AIR 1932 Cal 88
Bengal Tenancy Act, 1885 — Section 178(1)(i), 179
High Courts15 Dec 1930
Mafat Lal Gogal Bhai Vs B.B. and C.I. Ry. Co. Ltd. and Another
Calcutta High Court · AIR 1931 Cal 489
High Courts15 Dec 1930
Mafat Lal Gogal Bhai Vs The Bombay Baroda and Central India Railway Company, Ltd., and The Secretary of State for India in Council
Calcutta High Court · 131 Ind. Cas. 31
High Courts12 Dec 1930
Satkarhi Bhattacharya Vs Hazarilal Khanna
Calcutta High Court · AIR 1932 Cal 44
High Courts12 Dec 1930
Maijuddi Hazi Vs Moulvi Tofailaddi
Calcutta High Court · AIR 1932 Cal 20
Lunacy Act, 1912 — Section 5
High Courts12 Dec 1930
Kaloo Khan and others Vs Adya Nath Haldar
Calcutta High Court · (1930) 12 CAL CK 0008
High Courts11 Dec 1930
Rajlakshi Dassi Vs Corporation of Calcutta
Calcutta High Court · AIR 1931 Cal 557
Calcutta Municipal Act, 1923 — Section 205
High Courts11 Dec 1930
Rabindra Nath Chakravarthi Vs Jnanendra, Mohan Bhaduri and Others
Calcutta High Court · AIR 1932 Cal 9
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts11 Dec 1930
Rabindra Nath Chakravarthi Vs Jnanendra Mohan Bhaduri and Others
Calcutta High Court · 136 Ind. Cas. 466
High Courts11 Dec 1930Allowed
Gokulchandra Laha Vs Nistarini Ghosh
Calcutta High Court · (1930) 12 CAL CK 0005
High Courts11 Dec 1930
Kumar Gocool Chandra Law and Another Vs Matilal Ghose and Others
Calcutta High Court · AIR 1931 Cal 553
Bengal Tenancy Act, 1885 — Section 105, 105A, 108
High Courts10 Dec 1930
Rahijaddi and Others Vs Emperor
Calcutta High Court · AIR 1931 Cal 189
Criminal Procedure Code, 1898 (CrPC) — Section 110Evidence Act, 1872 — Section 165Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts10 Dec 1930
In Re: Ramlal Murlidhar
Calcutta High Court · AIR 1931 Cal 682
Income Tax Act, 1961 — Section 2(14)
High Courts10 Dec 1930
Aswini Kumar Dhara Vs Emperor
Calcutta High Court · AIR 1931 Cal 262
Penal Code, 1860 (IPC) — Section 144, 379
High Courts09 Dec 1930
In Re: Shewdayal Jagannath Benjraj
Calcutta High Court · AIR 1931 Cal 599
Income Tax Act, 1961 — Section 10(2)(7)
High Courts09 Dec 1930
Sm. Charusila Dasi Vs Govt. Pleader
Calcutta High Court · AIR 1931 Cal 572
Bengal Tenancy Act, 1885 — Section 109, 189Court Fees Act, 1870 — Section 20
High Courts09 Dec 1930
Lalit Mohan Saha Vs Sarojini Dasi
Calcutta High Court · AIR 1931 Cal 644
Criminal Procedure Code, 1898 (CrPC) — Section 488