High Courts09 Dec 1930
Secretary of State Vs Gopalmal Purusotham Das
Calcutta High Court · AIR 1932 Cal 3
Contract Act, 1872 — Section 151Evidence Act, 1872 — Section 106Railways Act, 1890 — Section 72, 75
COURT ARCHIVE
Calcutta High Court judgments, 1930
417 judgments · page 3 of 21
High Courts08 Dec 1930
Abinash Chandra Sadhu Khan Vs Hemanta Kumar Roy
Calcutta High Court · AIR 1931 Cal 680
Bar Councils Act, 1926 — Section 11, 12(3)
High Courts08 Dec 1930
Mt. Lachmi Devi and Others Vs Emperor
Calcutta High Court · AIR 1931 Cal 122
Calcutta Police Act, 1866 — Section 62A(4)Penal Code, 1860 (IPC) — Section 188
High Courts05 Dec 1930
Emperor Vs Surendra Mohan Maitra and Others
Calcutta High Court · AIR 1931 Cal 616
Legal Practitioners Act, 1879 — Section 13(f), 14
High Courts05 Dec 1930
Md. Ismail Chowdhuri Vs Kali Charan Singh and Others
Calcutta High Court · AIR 1931 Cal 731
High Courts05 Dec 1930
Nawabali Khan Vs Chandrakanta Banerji
Calcutta High Court · AIR 1931 Cal 760
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts04 Dec 1930
G.N. Pascal Vs Raj Kishore Mathur
Calcutta High Court · AIR 1931 Cal 521
Criminal Procedure Code, 1898 (CrPC) — Section 181(2)Penal Code, 1860 (IPC) — Section 406
High Courts03 Dec 1930
Surendranath Datta Vs Corporation of Calcutta
Calcutta High Court · AIR 1931 Cal 705
Calcutta Municipal Act, 1923 — Section 386(1)(a), 488
High Courts02 Dec 1930
Bhuban Mohan Koley and Others Vs Narendra Nath Konwar and Others
Calcutta High Court · AIR 1932 Cal 27
High Courts02 Dec 1930
Sajar Ali and Others Vs Emperor
Calcutta High Court · AIR 1931 Cal 264
Criminal Procedure Code, 1898 (CrPC) — Section 421Penal Code, 1860 (IPC) — Section 441, 447
High Courts01 Dec 1930
Aswini Kumar Bose Vs Emperor
Calcutta High Court · AIR 1931 Cal 522
Bengal Children Act, 1922 — Section 25Penal Code, 1860 (IPC) — Section 233Press Act, 1910 — Section 12, 3
High Courts01 Dec 1930
Harek Chand Bhadani and Others Vs Sahanatulla Sarkar and Others
Calcutta High Court · AIR 1931 Cal 805
Bengal Land Revenue Sales Act, 1859 — Section 27
High Courts28 Nov 1930
Emperor Vs Karim Dai and Others
Calcutta High Court · AIR 1931 Cal 636
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 395
High Courts28 Nov 1930
Rajani Kanta Saha and Others Vs Emperor
Calcutta High Court · AIR 1931 Cal 443
Penal Code, 1860 (IPC) — Section 225B, 353, 379
High Courts28 Nov 1930
Loke Nath Roy Vs Mahim Chandra De
Calcutta High Court · AIR 1931 Cal 649
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 6, 39, 42
High Courts27 Nov 1930
Sudarsan Poddar Vs Manindra Chandra Pal
Calcutta High Court · AIR 1932 Cal 80
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53
High Courts26 Nov 1930
Ajitkumar Basu Thakur Vs Chairman of the Commissioners of Dacca Municipality
Calcutta High Court · AIR 1932 Cal 85
Bengal Municipal Act, 1932 — Section 363, 37
High Courts26 Nov 1930
Saktiprasanna Bhattacharya Vs Naliniranjan Bhattacharya
Calcutta High Court · AIR 1931 Cal 738
High Courts25 Nov 1930
Bhola Sardar Vs Emperor
Calcutta High Court · AIR 1932 Cal 417
Penal Code, 1860 (IPC) — Section 373