High Courts13 Nov 1930
Gayeshali Sarkar Vs Chintaharan Chanda
Calcutta High Court · AIR 1932 Cal 110
Registration Act, 1908 — Section 32, 33, 35, 87
COURT ARCHIVE
Calcutta High Court judgments, 1930
417 judgments · page 5 of 21
High Courts12 Nov 1930
Sachindra Chandra Vs Hem Chandra Goswami
Calcutta High Court · AIR 1931 Cal 573
High Courts12 Nov 1930
Superintendent and Remembrancer of Legal Affairs Vs Harakali Biswas and Others
Calcutta High Court · AIR 1931 Cal 435
Bengal Embankment Act, 1882 — Section 6, 76B
High Courts12 Nov 1930
Duni Chand Ram Saran Das Chopra Vs Secy. of State and Others
Calcutta High Court · AIR 1931 Cal 585
Railways Act, 1890 — Section 140, 77
High Courts12 Nov 1930
Abdul Majid Bhuiya and Others Vs Ali Mia
Calcutta High Court · AIR 1931 Cal 657
Bengal Tenancy Act, 1885 — Section 87
High Courts28 Aug 1930
Calcutta Steam Navigation Co. Ltd. Vs Emperor
Calcutta High Court · AIR 1930 Cal 757 : 129 Ind. Cas. 107
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts28 Aug 1930
Sailendra Kumar Palit and Others Vs Hari Charan Sadhukhan and Another
Calcutta High Court · AIR 1931 Cal 159
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 20(1)(b)Court Fees Act, 1870 — Section 11, 7(5)Suits Valuation Act, 1887 — Section 8
High Courts27 Aug 1930
Abbas Mandal and Others Vs Emperor
Calcutta High Court · AIR 1931 Cal 473
Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 366, 376
High Courts26 Aug 1930
Jagadish Chandra Deo Vs Debendra Prosad Bagchi Bahadur and Others
Calcutta High Court · AIR 1931 Cal 503
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts26 Aug 1930
Sreenath Chakravarti and Others Vs Priyanath Bandopadhya and Others
Calcutta High Court · AIR 1931 Cal 312
Bengal Tenancy Act, 1885 — Section 143Civil Procedure Code, 1908 (CPC) — Section 39, 39(b)
High Courts26 Aug 1930
Mt. Jahura Bibi Vs Emperor
Calcutta High Court · AIR 1931 Cal 11 : 129 Ind. Cas. 677
High Courts26 Aug 1930Dismissed
Paresh Chandra Dutta and others Vs Amaresh Kumar Bose and others
Calcutta High Court · (1930) 08 CAL CK 0027
High Courts26 Aug 1930
Upendra Nath Ta and Another Vs Emperor
Calcutta High Court · 129 Ind. Cas. 676
High Courts26 Aug 1930
Chandra Nath Bagchi Vs Nabadwip Chandra Dutt and Others
Calcutta High Court · AIR 1931 Cal 476
High Courts26 Aug 1930Allowed
Srishchandra Nandi Vs Rahatannessa Bibi
Calcutta High Court · (1930) 08 CAL CK 0014
High Courts26 Aug 1930
Shailendrakumar Palit Vs Haricharan Sadhukhan
Calcutta High Court · (1930) 08 CAL CK 0005
High Courts25 Aug 1930
Profulla Kumar Basu Vs Mt. Sorojbala Basu and Others
Calcutta High Court · AIR 1931 Cal 332
Limitation Act, 1963 — Section 14
High Courts25 Aug 1930
Dastarali Vs Emperor
Calcutta High Court · AIR 1931 Cal 625
Criminal Procedure Code, 1898 (CrPC) — Section 289Penal Code, 1860 (IPC) — Section 193, 34, 467, 471