CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Calcutta High Court/1885

COURT ARCHIVE

Calcutta High Court judgments, 1885

200 judgments · page 8 of 10

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1903
  • 1902
  • 1901
  • 1900
  • 1899
  • 1898
  • 1897
  • 1896
  • 1895
  • 1894
  • 1893
  • 1892
  • 1891
  • 1890
  • 1889
  • 1888
  • 1887
  • 1886
  • 1885
  • 1884
  • 1883
  • 1882
  • 1881
  • 1880
  • 1879
  • 1878
  • 1877
  • 1876
  • 1875
  • 1874
  • 1873
  • 1872
  • 1871
  • 1870
  • 1869
  • 1868
  • 1867
  • 1866
  • 1865
  • 1864
  • 1863
High Courts29 Apr 1885

Mehter Ali and Others Vs Queen-Empress

Calcutta High Court · (1885) ILR (Cal) 530

Penal Code, 1860 (IPC) — Section 330
Read judgment
High Courts24 Apr 1885

Kunj Behari Singh and Another Vs Jogi Singh

Calcutta High Court · (1885) ILR (Cal) 509

Read judgment
High Courts20 Apr 1885

Pergash Koer and Another Vs Mahabir Pershad Narain Singh and Another

Calcutta High Court · (1885) ILR (Cal) 582

Transfer of Property Act, 1882 — Section 86
Read judgment
High Courts16 Apr 1885

Ali Serang and Others Vs Beadon

Calcutta High Court · (1885) ILR (Cal) 524

Read judgment
High Courts15 Apr 1885

Laidley and Others Vs Gour Gobind Sarkar

Calcutta High Court · (1885) ILR (Cal) 501

Read judgment
High Courts14 Apr 1885

Kamruddin Dai and Others Vs Sonatun Mandal

Calcutta High Court · (1885) ILR (Cal) 449

Read judgment
High Courts10 Apr 1885

Dena Nath Banerjee and Others Vs Hari Dasi

Calcutta High Court · (1885) ILR (Cal) 499

Read judgment
High Courts10 Apr 1885

Hori Das Mal Vs Mahomed Jaki and Another

Calcutta High Court · (1885) ILR (Cal) 434

Evidence Act, 1872 — Section 13
Read judgment
High Courts08 Apr 1885

In Re: William Hastie, an Insolvent

Calcutta High Court · (1885) ILR (Cal) 451

Civil Procedure Code, 1882 — Section 344, 349
Read judgment
High Courts08 Apr 1885

Bhutnath Dey and Another Vs Ahmed Hosain and Others

Calcutta High Court · (1885) ILR (Cal) 417

Read judgment
High Courts08 Apr 1885

Ashanullah Vs Noor Ali Mian Khondkar

Calcutta High Court · (1885) ILR (Cal) 608

Read judgment
High Courts01 Apr 1885

Nagendra Nath Mitter Mozumdar Vs Nitye Gopal Sircar

Calcutta High Court · (1885) ILR (Cal) 429

Succession Act, 1865 — Section 50
Read judgment
High Courts01 Apr 1885

Bussunteram Marwary Vs Kamaluddin Ahmed and Others

Calcutta High Court · (1885) ILR (Cal) 421

Bengal Civil Courts Act, 1871 — Section 24
Read judgment
High Courts31 Mar 1885

Padmanund Singh and Another Vs Kartick Nath Pandy

Calcutta High Court · (1885) ILR (Cal) 496

Civil Procedure Code, 1908 (CPC) — Section 23
Read judgment
High Courts31 Mar 1885

Mohamaya Goopta and Others Vs Nilmadhab Rai

Calcutta High Court · (1885) ILR (Cal) 533

Read judgment
High Courts30 Mar 1885

Mahomed Mahmood Vs Safar Ali

Calcutta High Court · (1885) ILR (Cal) 407

Read judgment
High Courts30 Mar 1885

J.D. Bennett Vs A.C.N. Bennett

Calcutta High Court · (1885) ILR (Cal) 354

Read judgment
High Courts30 Mar 1885

Trailokia Nath Nundi Vs Shurno Chungoni

Calcutta High Court · (1885) ILR (Cal) 539

Evidence Act, 1872 — Section 90
Read judgment
High Courts27 Mar 1885

Brinda Chowdhrain Vs Radhica Chowdhrain

Calcutta High Court · (1885) ILR (Cal) 492

Succession Act, 1865 — Section 234
Read judgment
High Courts26 Mar 1885

Nundololl Mookerjee Vs Chunder Kant Mookerjee

Calcutta High Court · (1885) ILR (Cal) 356

Read judgment
Previous1…678910Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions