High Courts26 May 1885
Queen-Empress Vs Durga Sonar
Calcutta High Court · (1885) ILR (Cal) 580
Criminal Procedure Code, 1898 (CrPC) — Section 337Evidence Act, 1872 — Section 80
COURT ARCHIVE
Calcutta High Court judgments, 1885
200 judgments · page 7 of 10
High Courts26 May 1885
Manick Chandra Joaddar and Another Vs Kokilmoni Dassia
Calcutta High Court · (1885) ILR (Cal) 792
High Courts22 May 1885
Joydeo Singh Vs Harihar Pershad Singh
Calcutta High Court · (1885) ILR (Cal) 577
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts22 May 1885
Satish Chunder Rai Chowdhuri and Another Vs Thomas and Another
Calcutta High Court · (1885) ILR (Cal) 658
High Courts21 May 1885
Bipro Doss Dey Vs Secretary of State for India in Council
Calcutta High Court · (1885) ILR (Cal) 655
High Courts21 May 1885
Mukta Sundari Dasi and Others Vs Kowsulliah Sundari Dasi and Another
Calcutta High Court · (1885) ILR (Cal) 588
Evidence Act, 1872 — Section 18
High Courts19 May 1885
Goverdhan Sinha and Another Vs The Queen-Empress
Calcutta High Court · (1885) ILR (Cal) 570
Bengal Embankment Act, 1882 — Section 6
High Courts15 May 1885
Gopinath Vs Kuldip Singh and Others
Calcutta High Court · (1885) ILR (Cal) 566
Registration Act, 1877 — Section 82
High Courts13 May 1885
Kali Chandra Singh and Another Vs Rajkishore Bhuddro
Calcutta High Court · (1885) ILR (Cal) 615
High Courts13 May 1885
Matuki Misser Vs Queen-Empress
Calcutta High Court · (1885) ILR (Cal) 619
Criminal Procedure Code, 1898 (CrPC) — Section 45Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 176, 201
High Courts13 May 1885
Shama Churn Chowdhry Vs Drobomoyee Chowdhrain and Others
Calcutta High Court · (1885) ILR (Cal) 246
High Courts13 May 1885
Ram Narain Rai and Others Vs Ram Coomar Chunder Poddar
Calcutta High Court · (1885) ILR (Cal) 562
High Courts12 May 1885
Bhagbat Panda Vs Bamdeb Panda and Another
Calcutta High Court · (1885) ILR (Cal) 557
Civil Procedure Code, 1908 (CPC) — Section 111
High Courts12 May 1885
Laidley and Others Vs Bishucharan Pal
Calcutta High Court · (1885) ILR (Cal) 553
High Courts11 May 1885
The Brahmaputra Tea Co. Ld. Vs E. Scarth
Calcutta High Court · (1885) ILR (Cal) 545
Contract Act, 1872 — Section 27
High Courts08 May 1885
Sashi Bhusan Dutt by his next friend Hridai Nath Mundle Vs Jadu Nath Dutt
Calcutta High Court · (1885) ILR (Cal) 552
Contract Act, 1872 — Section 10
High Courts29 Apr 1885
Kallanus Vs Lal Mahomed
Calcutta High Court · (1885) ILR (Cal) 519
Evidence Act, 1872 — Section 116