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Calcutta High Court judgments, 1885

200 judgments · page 5 of 10

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High Courts08 Jul 1885

Kristo Chunder Ghose and Others Vs Raj Kristo Bandyopadhya and Others

Calcutta High Court · (1885) ILR (Cal) 24

Bengal Rent Act, 1859 — Section 26
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High Courts06 Jul 1885

Mozari Sajad Vs Moshingan

Calcutta High Court · (1885) ILR (Cal) 271

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High Courts03 Jul 1885

Radha Pershad Singh and Another Vs Phuljuri Koer and Another

Calcutta High Court · (1885) ILR (Cal) 402

Civil Procedure Code, 1882 — Section 253
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High Courts02 Jul 1885

Dina Nath Mookerjee and Another Vs W. Sheriff

Calcutta High Court · (1885) ILR (Cal) 258

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High Courts02 Jul 1885

Ibin Hosein Vs Haidar and Another

Calcutta High Court · (1885) ILR (Cal) 109

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High Courts01 Jul 1885

Peari Mohun Mukherji Vs Banshi Majhi

Calcutta High Court · (1885) ILR (Cal) 757

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High Courts01 Jul 1885

Chandra Bhusan Gangopadhya Vs Ram Kanth Banerji and Another

Calcutta High Court · (1885) ILR (Cal) 108

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High Courts01 Jul 1885

Miller, Official Assignee Vs Runga Nath Moulick and Others

Calcutta High Court · (1885) ILR (Cal) 389

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High Courts30 Jun 1885

Mahomed Zamir Vs Abdul Hakim and Another

Calcutta High Court · (1885) ILR (Cal) 67

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High Courts25 Jun 1885

Rakhal Das Mukherji Vs Radha Gobind Koer

Calcutta High Court · (1885) ILR (Cal) 82

Civil Procedure Code, 1908 (CPC) — Section 13
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High Courts23 Jun 1885

Guru Pershad Singh and Another represented by their Mother, Sunderbasi Koer and Another Vs Gossain Munraj Puri and Another

Calcutta High Court · (1885) ILR (Cal) 733

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High Courts23 Jun 1885

Jhabar Mahomed Vs Modan Sonahar

Calcutta High Court · (1885) ILR (Cal) 671

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High Courts19 Jun 1885

Jakhu Roy Vs Bhalu Roy and Others

Calcutta High Court · (1885) ILR (Cal) 667

Registration Act, 1877 — Section 50
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High Courts19 Jun 1885

In Re: The Menglas Tea estate

Calcutta High Court · (1885) ILR (Cal) 383

Stamp Act, 1899 — Article 60
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High Courts19 Jun 1885

J.A. Jackson, Manager of the Jokai Assam Tea Company Limited Vs S. Campbell

Calcutta High Court · (1885) ILR (Cal) 41

Companies Act, 1956 — Section 41
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High Courts19 Jun 1885

Jatinga Valley Tea Company Limited Vs Chera Tea Company Limited

Calcutta High Court · (1885) ILR (Cal) 45

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High Courts18 Jun 1885

Gungaram Ghose Sirdar Vs Kalipodo Ghose

Calcutta High Court · (1885) ILR (Cal) 661

Registration Act, 1877 — Section 50
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High Courts18 Jun 1885

Chand Akund Vs Hem Chundra Chowdhari

Calcutta High Court · (1885) ILR (Cal) 115

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High Courts17 Jun 1885

Shamanand Dey Vs Bhuban Pari and Others

Calcutta High Court · (1885) ILR (Cal) 699

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High Courts17 Jun 1885

Durga Charan Sen Vs Sen and Others

Calcutta High Court · (1885) ILR (Cal) 680

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