CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Calcutta High Court/1885

COURT ARCHIVE

Calcutta High Court judgments, 1885

200 judgments · page 6 of 10

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1903
  • 1902
  • 1901
  • 1900
  • 1899
  • 1898
  • 1897
  • 1896
  • 1895
  • 1894
  • 1893
  • 1892
  • 1891
  • 1890
  • 1889
  • 1888
  • 1887
  • 1886
  • 1885
  • 1884
  • 1883
  • 1882
  • 1881
  • 1880
  • 1879
  • 1878
  • 1877
  • 1876
  • 1875
  • 1874
  • 1873
  • 1872
  • 1871
  • 1870
  • 1869
  • 1868
  • 1867
  • 1866
  • 1865
  • 1864
  • 1863
High Courts16 Jun 1885

Chooramoni Dey and Others Vs Howrah Mills Company, Ld.

Calcutta High Court · (1885) ILR (Cal) 696

Read judgment
High Courts15 Jun 1885

Champa Kalee Koer Vs Tej Protap Singh

Calcutta High Court · (1885) ILR (Cal) 96

Read judgment
High Courts12 Jun 1885

Tara Prasanna Mukherji Vs Hart

Calcutta High Court · (1885) ILR (Cal) 718

Read judgment
High Courts12 Jun 1885

Pramada Dasi Vs Lakhi Narain Mitter and Others

Calcutta High Court · (1885) ILR (Cal) 60

Civil Procedure Code, 1908 (CPC) — Section 43Succession Act, 1865 — Section 172
Read judgment
High Courts11 Jun 1885

Gend Lall Tewari and Another Vs Denonath Ram Tewari and Others

Calcutta High Court · (1885) ILR (Cal) 673

Read judgment
High Courts09 Jun 1885

Shoda Nunda Surma and Another Vs Gonesh Chandra Pal

Calcutta High Court · (1885) ILR (Cal) 138

Read judgment
High Courts09 Jun 1885

Uzir Christian Vs Eli Seba Christian and Another

Calcutta High Court · (1885) ILR (Cal) 651

Divorce Act, 1869 — Section 13English Divorce Act — Section 30
Read judgment
High Courts04 Jun 1885

Halodhar Shaha and Others Vs Harogobind Das Koiburto and Another

Calcutta High Court · (1885) ILR (Cal) 105

Read judgment
High Courts03 Jun 1885

Mathura Das Vs Nathuni Lall Mahta and Another

Calcutta High Court · (1885) ILR (Cal) 731

Read judgment
High Courts03 Jun 1885

Kali Prasanna Rai and Another Vs Dhananjai Ghose

Calcutta High Court · (1885) ILR (Cal) 625

Read judgment
High Courts03 Jun 1885

Mackertich Vs Rebeiro

Calcutta High Court · (1885) ILR (Cal) 628

Read judgment
High Courts03 Jun 1885

Nobokrista Mukherji Vs The Secretary of State for India in Council and Others

Calcutta High Court · (1885) ILR (Cal) 632

Read judgment
High Courts02 Jun 1885

Budri Narain Vs Sheo Koer

Calcutta High Court · (1885) ILR (Cal) 716

Read judgment
High Courts02 Jun 1885

Upendra Lal Mukhopadhya Vs The Collector of Rajshahye and Another

Calcutta High Court · (1885) ILR (Cal) 113

Read judgment
High Courts02 Jun 1885

Nittyanund Man Sing Vs Jogendro Bhuputi and Others

Calcutta High Court · (1885) ILR (Cal) 702

Read judgment
High Courts02 Jun 1885

Malchus Vs Broughton and Another

Calcutta High Court · (1885) ILR (Cal) 591

Read judgment
High Courts01 Jun 1885

Nur Kadir Vs Zuleikha Bibi

Calcutta High Court · (1885) ILR (Cal) 649

Read judgment
High Courts01 Jun 1885

Punchanund Dass Chowdhry Vs Taramoni Chowdhrain, for self and as guardian of her minor sons Parbati Churn Das and Another

Calcutta High Court · (1885) ILR (Cal) 64

Read judgment
High Courts29 May 1885

Adu Shikdar Vs Queen-Empress

Calcutta High Court · (1885) ILR (Cal) 635

Evidence Act, 1872 — Section 27
Read judgment
High Courts26 May 1885

Rashbehari Mukherji and Another Vs Sakhi Sundari Dasi

Calcutta High Court · (1885) ILR (Cal) 644

Read judgment
Previous1…45678…10Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions