High Courts31 Jul 1885
Bidhumukhi Dabea Chowdhrain and Another Vs Kefyutullah
Calcutta High Court · (1885) ILR (Cal) 93
Transfer of Property Act, 1882 — Section 106
COURT ARCHIVE
Calcutta High Court judgments, 1885
200 judgments · page 4 of 10
High Courts30 Jul 1885
Bhola Nath Dass and Others Vs Sonamoni Dasi
Calcutta High Court · (1885) ILR (Cal) 273
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts30 Jul 1885
Hurry Charan Bose Vs Subaydar Sheikh
Calcutta High Court · (1885) ILR (Cal) 161
High Courts29 Jul 1885
Narendra Narain Rai Vs Bishun Chundra Das and Others
Calcutta High Court · (1885) ILR (Cal) 182
High Courts29 Jul 1885
Lakhi Narain Pradhan Vs Ram Prosad Janna and Another
Calcutta High Court · (1885) ILR (Cal) 197
High Courts28 Jul 1885
Ram Chandra Shaha and Others Vs Shambhu Nath Nath and Another
Calcutta High Court · (1885) ILR (Cal) 267
Limitation Act, 1963 — Section 19, 20
High Courts23 Jul 1885
Chintamani Naik and Another Vs Bata Krishna Naik and Others
Calcutta High Court · (1885) ILR (Cal) 262
High Courts22 Jul 1885
Adhirani Narain Kumari, Raj Rani of Burdwan Vs Raghu Mohapatro
Calcutta High Court · (1885) ILR (Cal) 50
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts21 Jul 1885
Ramruttun Pattuck and Another Vs Chundra Kaminy Debea
Calcutta High Court · (1885) ILR (Cal) 302
Specific Relief Act, 1877 — Section 36, 42
High Courts20 Jul 1885
The Oriental Bank Corporation Vs T.F. Brown and Co. Limited
Calcutta High Court · (1885) ILR (Cal) 265
High Courts20 Jul 1885
Gunga Das Dey Vs Ramjoy Dey and Others
Calcutta High Court · (1885) ILR (Cal) 30
Limitation Act, 1963 — Section 12
High Courts20 Jul 1885
In Re: Rajendro Chunder Roy Chowdhry and Another
Calcutta High Court · (1885) ILR (Cal) 737
High Courts16 Jul 1885
Peari Mohun Mukerji Vs Drobomoyi Dabia and Others
Calcutta High Court · (1885) ILR (Cal) 745
High Courts16 Jul 1885
Shama Charan Das Vs Joyenoolah and Another
Calcutta High Court · (1885) ILR (Cal) 750
Registration Act, 1877 — Section 72, 77
High Courts16 Jul 1885
Jhalo Bibi and Another by her guardian and next friend Jhalo Bibi Vs Alim Buksh Fakir
Calcutta High Court · (1885) ILR (Cal) 48
High Courts16 Jul 1885
Mosai Santal Vs Ram Chand Dutt
Calcutta High Court · (1885) ILR (Cal) 738
Mofussil Small Cause Court Act, 1865 — Section 6
High Courts16 Jul 1885
In Re: Solomon Gopaul Chunder Lahiry and Another
Calcutta High Court · (1885) ILR (Cal) 767
High Courts13 Jul 1885
Hurendro Narain Singh Chowdhry Vs Bhobani Prea Baruani and Others
Calcutta High Court · (1885) ILR (Cal) 762
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts11 Jul 1885
Ram Chunder Singh Vs Madho Kumari and Others by the Court of Wards
Calcutta High Court · (1885) 07 CAL CK 0008
High Courts11 Jul 1885
Gobind Chunder Addi and Another Vs Jogendro Nath Sircar
Calcutta High Court · (1885) ILR (Cal) 252
Civil Procedure Code, 1882 — Section 284, 295, 312, 315