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Calcutta High Court judgments, 1885

200 judgments · page 2 of 10

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High Courts08 Sept 1885

V.H. Lopez Vs E.J. Lopez

Calcutta High Court · (1885) ILR (Cal) 706

Divorce Act, 1869 — Section 19, 7
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High Courts08 Sept 1885

Krishto Kishori Chowdhrain and Another Vs Radha Romun Munshi and Another

Calcutta High Court · (1885) ILR (Cal) 330

Contract Act, 1872 — Section 133, 139
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High Courts05 Sept 1885

Anderson, Wright and Co. Vs Kalagarla Surji Narain

Calcutta High Court · (1885) ILR (Cal) 339

Civil Procedure Code, 1908 (CPC) — Section 43
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High Courts04 Sept 1885

Krishnanund Das Vs Hari Bera

Calcutta High Court · (1885) ILR (Cal) 58

Criminal Procedure Code, 1898 (CrPC) — Section 195
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High Courts03 Sept 1885

Gonesh Dutt and Others Vs Abdul Hakim and Others

Calcutta High Court · (1885) ILR (Cal) 323

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High Courts02 Sept 1885

Smith Vs Dinonath Mookerjee and Others

Calcutta High Court · (1885) ILR (Cal) 213

Contract Act, 1872 — Section 69, 70
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High Courts02 Sept 1885

E.W. Hart Vs E.G. Buskin and C.F. Thomas

Calcutta High Court · (1885) ILR (Cal) 192

Railways Act, 1879 — Section 17, 31
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High Courts02 Sept 1885

Kashy Nath Roy Chowdhry Vs Surbanand Shaha and Others

Calcutta High Court · (1885) ILR (Cal) 317

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High Courts31 Aug 1885

Byjnath and Others Vs Graham and Others

Calcutta High Court · (1885) ILR (Cal) 740

Contract Act, 1872 — Section 103
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High Courts31 Aug 1885

Lal Mohun Chattopadhya Vs Bepin Behari Moduck and Others

Calcutta High Court · (1885) ILR (Cal) 209

Civil Procedure Code, 1908 (CPC) — Section 2
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High Courts28 Aug 1885

Guroo Churn Das Vs Brojeshwari Dasi

Calcutta High Court · (1885) ILR (Cal) 735

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High Courts28 Aug 1885

Iswar Pershad Gurgo and Others Vs Jai Narain Giri

Calcutta High Court · (1885) ILR (Cal) 169

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High Courts27 Aug 1885

Raj Chunder Dass Vs Jharoo and Others

Calcutta High Court · (1885) ILR (Cal) 299

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High Courts27 Aug 1885

Ashanulla Khan Bahadur Vs Rajendra Chandra Rai, for self and as executor to the estate of the late Debendra Chandra Rai

Calcutta High Court · (1885) ILR (Cal) 464

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High Courts24 Aug 1885

Deboki Nundun Sen Vs Hart and Others

Calcutta High Court · (1885) ILR (Cal) 294

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High Courts24 Aug 1885

Mahendra Lal Khan Vs Rosomoyi Dasi and Others

Calcutta High Court · (1885) ILR (Cal) 207

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High Courts24 Aug 1885

Dinonath Mullick Vs Girija Prosonno Mookerjee

Calcutta High Court · (1885) ILR (Cal) 133

Criminal Procedure Code, 1898 (CrPC) — Section 107
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High Courts19 Aug 1885

Brojo Lal Singh Vs Gour Charan Sen and Others

Calcutta High Court · (1885) ILR (Cal) 111

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High Courts18 Aug 1885

Monohur Das Vs Kanizak Sukina

Calcutta High Court · (1885) ILR (Cal) 204

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High Courts15 Aug 1885

Mohesh Chunder Chatterjee Vs Kamini Kumari Dabia and Others

Calcutta High Court · (1885) ILR (Cal) 313

Negotiable Instruments Act, 1881 (NI) — Section 87
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