High Courts14 Aug 1885
Anand Singh Monda and Another Vs Nonoo Singh Monda
Calcutta High Court · (1885) ILR (Cal) 291
Civil Procedure Code, 1908 (CPC) — Section 43
COURT ARCHIVE
Calcutta High Court judgments, 1885
200 judgments · page 3 of 10
High Courts14 Aug 1885
Lalit Mohun Singh Vs Lala Bharub Chandra Karpur
Calcutta High Court · (1885) ILR (Cal) 185
High Courts13 Aug 1885
Bama Sundari Dabai and Another Vs Ram Lall Moitra
Calcutta High Court · (1885) ILR (Cal) 307
High Courts13 Aug 1885
Aimunissa Bibee and Others Vs Nilmony Mookhopadhya
Calcutta High Court · (1885) ILR (Cal) 156
Evidence Act, 1872 — Section 44
High Courts13 Aug 1885
Chundar Nath Dutt alias Singh Vs Trailokya Nath Ghose
Calcutta High Court · (1885) ILR (Cal) 424
High Courts12 Aug 1885
Bhikya Lal Misser and Others Vs Raghubar Dyal Sahu and Others
Calcutta High Court · (1885) ILR (Cal) 69
High Courts12 Aug 1885
Kishori Mohun Ghose Vs Moni Muhun Ghose and Others
Calcutta High Court · (1885) ILR (Cal) 165
High Courts12 Aug 1885
Bhoobun Moyi Dabea and Others Vs Shurut Sundery Dabea and Others
Calcutta High Court · (1885) ILR (Cal) 275
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts11 Aug 1885
Brindabun Chandra Kurmokar Vs Chundra Kurmokar, guardian of the Juggat Lakhi and Another
Calcutta High Court · (1885) ILR (Cal) 140
High Courts11 Aug 1885
Bisvanath Maiti Vs Baidyanath Mandul and Another
Calcutta High Court · (1885) ILR (Cal) 199
High Courts11 Aug 1885
O. Steel Vs Kristo Chunder Dass and Others
Calcutta High Court · (1885) ILR (Cal) 279
Land Acquisition Act, 1894 — Section 16
High Courts10 Aug 1885
Nund Lall Sein and Another Vs Bhugwan Dass Marwari and Another
Calcutta High Court · (1885) ILR (Cal) 173
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts10 Aug 1885
Hur Pershad Singh and Others Vs Dharm Singh and Others
Calcutta High Court · (1885) ILR (Cal) 38
High Courts07 Aug 1885
Gopal Singh Vs Jhakri Rai and Others
Calcutta High Court · (1885) ILR (Cal) 37
High Courts05 Aug 1885
Chowdhry Drup Nath Singh and Others Vs Bunwari Lall
Calcutta High Court · (1885) ILR (Cal) 179
High Courts05 Aug 1885
Narain Pattro Vs Aukhoy Narain Manna and Others
Calcutta High Court · (1885) ILR (Cal) 152
Specific Relief Act, 1877 — Section 21(e), 26, 27(b)
High Courts04 Aug 1885
Sarat Sundari Dabi and Others Vs The Secretary of State for India in Council
Calcutta High Court · (1885) ILR (Cal) 784
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts04 Aug 1885
Hurmutjan Bibi Vs Padma Lochun Das and Others
Calcutta High Court · (1885) ILR (Cal) 33
Land Acquisition Act, 1894 — Section 19, 39, 9