High CourtsSingle Bench(1885) 07 CAL CK 0025

The Oriental Bank Corporation vs T.F. Brown and Co. Limited

Calcutta High Court · Decided on 20 July 1885 · Citation: (1885) ILR (Cal) 265

HON’BLE JUDGES
Pigot, J

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Judgment

1 paragraphs · 36 words

Pigot, J.—That can be done, and they should be described as I have indicated. Let costs be costs in the cause. Let all the documents be numbered as directed in Bewicke v. Graham 7 Q.B.D. 400.