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Calcutta High Court judgments, 1885

200 judgments · page 9 of 10

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High Courts25 Mar 1885

Netai Luskar Vs Queen-Empress

Calcutta High Court · (1885) ILR (Cal) 410

Criminal Procedure Code, 1898 (CrPC) — Section 299Penal Code, 1860 (IPC) — Section 302
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High Courts24 Mar 1885

Pramatha Bhusana Deb Roy Vs Doorga Churn Bhattacharji and Others

Calcutta High Court · (1885) ILR (Cal) 413

Criminal Procedure Code, 1898 (CrPC) — Section 145, 530
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High Courts19 Mar 1885

Kali Kissen Tagore Vs Guru Churn Chuckerbutty and Others

Calcutta High Court · (1885) ILR (Cal) 402

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High Courts17 Mar 1885

Lala Himmat Sahai Singh Vs Llewhellen

Calcutta High Court · (1885) ILR (Cal) 486

Evidence Act, 1872 — Section 92
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High Courts10 Mar 1885

Mahomed Isuf Meah Vs Saroda Churn Chuckerbutty and Others

Calcutta High Court · (1885) ILR (Cal) 376

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High Courts10 Mar 1885

Geereeballa Dabee and Another Vs Chunder Kant Mookerjee and Others

Calcutta High Court · (1885) ILR (Cal) 213

Civil Procedure Code, 1908 (CPC) — Section 30
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High Courts06 Mar 1885

Lalla Bhagun Pershad and Others Vs Holloway

Calcutta High Court · (1885) ILR (Cal) 393

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High Courts06 Mar 1885

Marjum Hosein Khan through his Mother and Guardian, Bemeharunnissa Khatoon Vs The Secretary of State for India in Coouncil

Calcutta High Court · (1885) ILR (Cal) 359

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High Courts06 Mar 1885

Loke Nath Sarkar and Another Vs Queen-Empress

Calcutta High Court · (1885) ILR (Cal) 349

Penal Code, 1860 (IPC) — Section 148, 71
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High Courts06 Mar 1885

Koer Hasmat Rai and Another Vs Sunder Das and Others

Calcutta High Court · (1885) ILR (Cal) 396

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High Courts03 Mar 1885

Ramanund Mahton Vs Koylash Mahton

Calcutta High Court · (1885) ILR (Cal) 236

Criminal Procedure Code, 1898 (CrPC) — Section 437
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High Courts02 Mar 1885

Peary Mohn Ghosaul Vs Harran Chunder Gangooly

Calcutta High Court · (1885) ILR (Cal) 261

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High Courts26 Feb 1885

Mewar Jugjeet Singh and Another Vs Rameswar Nath Singh

Calcutta High Court · (1885) ILR (Cal) 341

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High Courts26 Feb 1885

Gopal Chunder Nath Coondoo and Others Vs Haridas Chini and Another

Calcutta High Court · (1885) ILR (Cal) 343

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High Courts24 Feb 1885

Nobin Chunder Kurr Vs Rojomoye Dossee

Calcutta High Court · (1885) ILR (Cal) 264

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High Courts24 Feb 1885

Queen-Empress Vs Juggernath

Calcutta High Court · (1885) ILR (Cal) 267

Stamp Act, 1879 — Section 3(17)
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High Courts24 Feb 1885

Ambler and Another Vs Pushong and Another

Calcutta High Court · (1885) ILR (Cal) 365

Criminal Procedure Code, 1898 (CrPC) — Section 145
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High Courts23 Feb 1885

Nusserwanjee Vs Pursutum Doss and Others

Calcutta High Court · (1885) ILR (Cal) 298

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High Courts19 Feb 1885

Makhan Lal Saha Vs Markan Chora Saha

Calcutta High Court · (1885) ILR (Cal) 271

Criminal Procedure Code, 1898 (CrPC) — Section 133
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High Courts19 Feb 1885

Nundo Lal Bose and Another Vs The Corporation for the Town of Calcutta

Calcutta High Court · (1885) ILR (Cal) 275

Calcutta Municipal Consolidation Act, 1876 — Section 88
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