AI Structured Summary
Not yet generated for this judgment
Judgment
1 paragraphs · 15 words
Richard Garth, C.J. and Wilson, J.—Was that the question should be answered in the negative.
High CourtsDivision Bench(1885) 02 CAL CK 0012
Nobin Chunder Kurr vs Rojomoye Dossee
Calcutta High Court · Decided on 24 February 1885 · Citation: (1885) ILR (Cal) 264
- HON’BLE JUDGES
- Richard Garth, C.J · Wilson, J