COURT ARCHIVE

Calcutta High Court judgments, 1908

330 judgments · page 2 of 17

High Courts12 Dec 1908

Kishori Lal Roy Chowdhury and Others Vs Srinath Roy and Others and Romendra Narain Roy and Others

Calcutta High Court · 1 Ind. Cas. 817

Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 529Specific Relief Act, 1877 — Section 9

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High Courts08 Dec 1908

Emperor Vs Nepal Shikary

Calcutta High Court · 2 Ind. Cas. 651

Criminal Procedure Code, 1898 (CrPC) — Section 110, 117, 123(2), 362

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High Courts08 Dec 1908

Narendra Chandra Lahiri Vs Charu Chandra Singh

Calcutta High Court · 5 Ind. Cas. 63

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High Courts08 Dec 1908

Advocate-General of Bengal Vs Belchambers and Others

Calcutta High Court · 1 Ind. Cas. 944

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High Courts08 Dec 1908

Advocate-General Of Bengal Vs Belchambers

Calcutta High Court · (1909) ILR (Cal) 261

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High Courts07 Dec 1908

Vulcan Iron Works Vs Bishumbhur Prosad

Calcutta High Court · (1909) ILR (Cal) 233

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High Courts05 Dec 1908

Maha Pershad Singh and Others Vs Surendra Mohan Singh and Others

Calcutta High Court · 4 Ind. Cas. 56

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High Courts04 Dec 1908

Satyendra Nath Bose Vs Anil Chandra Ghosh

Calcutta High Court · 5 Ind. Cas. 38

Registration Act, 1908 — Section 3Transfer of Property Act, 1882 — Section 54

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High Courts03 Dec 1908

Ali Miah Vs Ramjan Khan and Another

Calcutta High Court · 4 Ind. Cas. 474

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High Courts02 Dec 1908

Baij Nath Dhanuk and Others Vs The Emperor

Calcutta High Court · 1 Ind. Cas. 973

Penal Code, 1860 (IPC) — Section 141

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High Courts02 Dec 1908

Burn and Co. Ld. Vs Colin Mc Donald

Calcutta High Court · 1 Ind. Cas. 829

Specific Relief Act, 1877 — Section 57

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High Courts02 Dec 1908

Burn and Co. Vs McDonald

Calcutta High Court · (1909) ILR (Cal) 354

Contract Act, 1872 — Section 74Specific Relief Act, 1877 — Section 57

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High Courts02 Dec 1908

Baijnath Dhanuk Vs Emperor

Calcutta High Court · (1909) ILR (Cal) 296

Penal Code, 1860 (IPC) — Section 141, 142, 147, 326, 326

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High Courts01 Dec 1908

Chandramoni Saha Vs Halijennessa Bibi and Others

Calcutta High Court · 4 Ind. Cas. 168

Civil Procedure Code, 1882 — Section 244, 316, 566, 568

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High Courts30 Nov 1908

Brojobashi Panda Vs Emperor

Calcutta High Court · 4 Ind. Cas. 485

Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 182, 211

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High Courts28 Nov 1908

Fanindra Nath Banerji and Others Vs The King-Emperor

Calcutta High Court · 1 Ind. Cas. 970a

Criminal Procedure Code, 1898 (CrPC) — Section 367Evidence Act, 1872 — Section 157

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High Courts28 Nov 1908

Fanindra Nath Banerjee Vs Emperor

Calcutta High Court · (1909) ILR (Cal) 281

Criminal Procedure Code, 1898 (CrPC) — Section 367Evidence Act, 1872 — Section 155, 157Penal Code, 1860 (IPC) — Section 141, 149, 302

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High Courts28 Nov 1908

Ali Mahomed Khan Vs Tarak Chandra Banerji

Calcutta High Court · 1 Ind. Cas. 336

Criminal Procedure Code, 1898 (CrPC) — Section 145

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High Courts28 Nov 1908

Guru Das Hazra and Others Vs G.L. Weatheral and Others

Calcutta High Court · 4 Ind. Cas. 537

Criminal Procedure Code, 1898 (CrPC) — Section 145

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High Courts24 Nov 1908

Kali Pada Sadhu Vs Mati Lal Fouzdar and Others

Calcutta High Court · 4 Ind. Cas. 166

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