High Courts11 Nov 1908
Ambica Charan Chakravarti and Others Vs Joy Chandra Ghosh and Others
Calcutta High Court · 4 Ind. Cas. 470
Bengal Tenancy Act, 1885 — Section 103B, 104J
COURT ARCHIVE
Calcutta High Court judgments, 1908
330 judgments · page 4 of 17
High Courts11 Nov 1908
Luchmi Pershad and Another Vs Ekdeshwar Singh
Calcutta High Court · 4 Ind. Cas. 577
Bengal Tenancy Act, 1885 — Section 29(b)
High Courts10 Nov 1908
Tamijuddi Vs Asgar Howladar
Calcutta High Court · 1 Ind. Cas. 942
Bengal Tenancy Act, 1885 — Section 85
High Courts10 Nov 1908
Gostho Behary Ghosh and Another Vs Rohini Gowalini and Others
Calcutta High Court · 4 Ind. Cas. 541
High Courts10 Nov 1908
Jameson and Co. Vs Scott
Calcutta High Court · (1909) ILR (Cal) 291 : 1 Ind. Cas. 972
High Courts10 Nov 1908
Mainuddin Talukdar Vs Rammoni Das and Others
Calcutta High Court · 4 Ind. Cas. 167
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts10 Nov 1908
Umesh Chandra Singha and Others Vs Madhu Sudan Khamkat
Calcutta High Court · 4 Ind. Cas. 119
High Courts10 Nov 1908
Ful Chand Bibee Vs Nawab Ali Chowdhry and Another
Calcutta High Court · 1 Ind. Cas. 740
High Courts09 Nov 1908
Ram Lochan Singh and Others Vs Beni Prasad Kumari and on her death Kumar Newaz Prosad Singh
Calcutta High Court · 1 Ind. Cas. 933
High Courts09 Nov 1908
Ram Lochan Singh Vs Beni Prasad Kumri
Calcutta High Court · (1909) ILR (Cal) 252
High Courts09 Nov 1908
Debendra Nath Ghosh Vs Sheikh Esha Huq Mistri
Calcutta High Court · 5 Ind. Cas. 58
High Courts06 Nov 1908
R.T. Hopcroft Vs The Emperor
Calcutta High Court · 1 Ind. Cas. 737
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts06 Nov 1908
Hopcroft Vs Emperor
Calcutta High Court · (1909) ILR (Cal) 163
Criminal Procedure Code, 1898 (CrPC) — Section 107, 443
High Courts06 Nov 1908
Kishori Lal Panuri and Another Vs Emperor
Calcutta High Court · 4 Ind. Cas. 72
Criminal Procedure Code, 1898 (CrPC) — Section 133, 135, 137, 138, 141
High Courts01 Oct 1908
Jamini Mullick Vs Emperor
Calcutta High Court · (1909) ILR (Cal) 174
Criminal Procedure Code, 1898 (CrPC) — Section 497, 497(3), 498
High Courts01 Oct 1908
Jamini Mullick and Others Vs Emperor
Calcutta High Court · 1 Ind. Cas. 910
Criminal Procedure Code, 1898 (CrPC) — Section 497
High Courts18 Sept 1908
Narendra Lal Khan Vs Emperor
Calcutta High Court · (1909) ILR (Cal) 166
Criminal Procedure Code, 1898 (CrPC) — Section 167, 344, 498Penal Code, 1860 (IPC) — Section 400
High Courts18 Sept 1908
Rajah Narendra Lal Khan and Others Vs Emperor
Calcutta High Court · 1 Ind. Cas. 738
Criminal Procedure Code, 1898 (CrPC) — Section 498
High Courts15 Sept 1908
A. Thomson Vs Emperor
Calcutta High Court · 4 Ind. Cas. 590
Criminal Procedure Code, 1898 (CrPC) — Section 144