High Courts20 Aug 1908
Jadu Nath Dandput Vs Hari Kar
Calcutta High Court · (1909) ILR (Cal) 141
Letters Patent Act, 1865 — Section 15Limitation Act, 1963 — Article 36
COURT ARCHIVE
Calcutta High Court judgments, 1908
330 judgments · page 6 of 17
High Courts19 Aug 1908
Abhoy Churn Ghose Vs Attarmoni Dassee and Others
Calcutta High Court · 3 Ind. Cas. 415
Limitation Act, 1963 — Article 140Transfer of Property Act, 1882 — Section 51
High Courts14 Aug 1908
Kali Charan Ghosh and Others Vs Arman Bibi and Others
Calcutta High Court · 4 Ind. Cas. 473
High Courts13 Aug 1908
In Re: Jogendra Nath Mukhuti and Others
Calcutta High Court · (1909) ILR (Cal) 271
High Courts13 Aug 1908
Jogendra Nath Mukhuti and Others Vs Corporation of Calcutta
Calcutta High Court · 1 Ind. Cas. 968
Calcutta Municipal Act, 1923 — Section 88
High Courts12 Aug 1908
Leong Mow and Others Vs Tchun Chun
Calcutta High Court · (1908) 08 CAL CK 0003
High Courts11 Aug 1908
G.R. Fox and Another Vs Beni Pershad Koer
Calcutta High Court · 4 Ind. Cas. 556
Limitation Act, 1963 — Article 89, 90
High Courts11 Aug 1908
Kanchan Gorhi Vs Ram Kishun Mundul
Calcutta High Court · (1909) ILR (Cal) 72
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476Penal Code, 1860 (IPC) — Section 211
High Courts11 Aug 1908
Kanchan Garhi Vs Ram Kishun Mundul
Calcutta High Court · 1 Ind. Cas. 203
Criminal Procedure Code, 1898 (CrPC) — Section 470
High Courts11 Aug 1908
Kanungoe Krishun Prosad Vs Romesh Chunder Mandul and Others
Calcutta High Court · 4 Ind. Cas. 467
High Courts10 Aug 1908
Jagadish Chandra Shaha Vs Kripa Nath Shaha
Calcutta High Court · (1909) ILR (Cal) 130
Civil Procedure Code, 1882 — Section 244, 295
High Courts10 Aug 1908
Sreemati Atarmani Dasi Vs The Corporation of Calcutta
Calcutta High Court · (1908) 08 CAL CK 0022
High Courts10 Aug 1908
Jagadish Chundra Shaha Vs Kirpa Nath Shaha
Calcutta High Court · 1 Ind. Cas. 783
High Courts07 Aug 1908
Shamaldhone Dutt Vs Lakshimani Debi and Others
Calcutta High Court · 2 Ind. Cas. 553
Evidence Act, 1872 — Section 111Transfer of Property Act, 1882 — Section 89
High Courts07 Aug 1908
Shamaldhone Dutt Vs Lakshimani Debi
Calcutta High Court · (1909) ILR (Cal) 493
Evidence Act, 1872 — Section 111Transfer of Property Act, 1882 — Section 89
High Courts07 Aug 1908
Rangamani Dasi Vs Jogendra Nath Manna and Others
Calcutta High Court · 3 Ind. Cas. 304
Civil Procedure Code, 1908 (CPC) — Section 103, 146
High Courts05 Aug 1908
Gobindo Rani Dassi Vs Brinda Rani Dassi
Calcutta High Court · (1908) 08 CAL CK 0021
High Courts05 Aug 1908
Ebrahim Ismail Timol Vs Provas Chander Mitter
Calcutta High Court · (1909) ILR (Cal) 59
High Courts05 Aug 1908
Ebrahim Ismail Timol Vs Provas Chandar Mitter
Calcutta High Court · 1 Ind. Cas. 472
High Courts04 Aug 1908
Muktakeshi Dasi Vs Pulin Behari Singh and Others
Calcutta High Court · 1 Ind. Cas. 155
Bengal Tenancy Act, 1885 — Section 22