High Courts23 Jul 1908
Haradhan Rakshit Vs Girish Chandra Mukerji
Calcutta High Court · 4 Ind. Cas. 326
COURT ARCHIVE
Calcutta High Court judgments, 1908
330 judgments · page 8 of 17
High Courts22 Jul 1908
Basir Ali and Another Vs Hafiz Nazir Ali and Others
Calcutta High Court · 4 Ind. Cas. 462
Oudh Laws Act, 1876 — Section 5
High Courts20 Jul 1908Allowed
Gopal Chandra Bose Vs Surendra Nath Dutt
Calcutta High Court · (1908) 07 CAL CK 0004
High Courts15 Jul 1908
Ayatunnessa Beebee Vs Karam Ali
Calcutta High Court · (1909) ILR (Cal) 23 : 1 Ind. Cas. 513
High Courts14 Jul 1908
Phanindra Nath Mitra Vs The King-Emperor
Calcutta High Court · 1 Ind. Cas. 469
Criminal Procedure Code, 1898 (CrPC) — Section 208
High Courts14 Jul 1908
Phanindra Nath Mitra Vs Emperor
Calcutta High Court · (1908) ILR (Cal) 48
Criminal Procedure Code, 1898 (CrPC) — Section 208, 215, 347
High Courts14 Jul 1908
Bansi Lal Bhagat and Others Vs Durga Prashad
Calcutta High Court · 2 Ind. Cas. 645
Bengal Tenancy Act, 1885 — Section 167
High Courts13 Jul 1908
Khudiram Bose Vs Emperor
Calcutta High Court · 3 Ind. Cas. 625
Criminal Procedure Code, 1898 (CrPC) — Section 164, 289, 342, 364, 533Penal Code, 1860 (IPC) — Section 302
High Courts09 Jul 1908
Shaharulla Mondal Vs Bangoo Mondal and Others
Calcutta High Court · 2 Ind. Cas. 404
High Courts09 Jul 1908
Ganga Das Sil Vs Ananda Chandra Roy and Others
Calcutta High Court · (1908) 07 CAL CK 0010
High Courts08 Jul 1908
Haider Ali Sikdar Vs Secretary of State and Others
Calcutta High Court · 4 Ind. Cas. 49
High Courts08 Jul 1908
Buniad Lal and Others Vs Shyam Lal and Others
Calcutta High Court · (1908) 07 CAL CK 0022
High Courts08 Jul 1908
Ram Kishore Gir and Another Vs Surajdeo Pershad
Calcutta High Court · 1 Ind. Cas. 442
Transfer of Property Act, 1882 — Section 90
High Courts06 Jul 1908
Poorendra Nath Sen Vs Hemangini Dasi
Calcutta High Court · (1909) ILR (Cal) 75 : 1 Ind. Cas. 523
High Courts03 Jul 1908
Bhagtu Singh Vs Raghu Nath Sahai and Others
Calcutta High Court · 1 Ind. Cas. 571
High Courts01 Jul 1908Dismissed
Arabella Clarressa Eliza Mitter Vs John Charles Mitter
Calcutta High Court · (1908) 07 CAL CK 0020
High Courts01 Jul 1908
Janki Dobey Vs Kirtarath Roy and Others
Calcutta High Court · 4 Ind. Cas. 316
Estates Partition Act, 1897 — Section 44, 46, 47, 48
High Courts30 Jun 1908Dismissed
Sheikh Golam Mahomed and others Vs Sivendra Pada Banerjee
Calcutta High Court · (1908) 06 CAL CK 0038