High Courts17 Jun 1908Dismissed
Maharaja Radha Kishore Manikya Bahadur Vs Umed Ali
Calcutta High Court · (1908) 06 CAL CK 0003
COURT ARCHIVE
Calcutta High Court judgments, 1908
330 judgments · page 10 of 17
High Courts17 Jun 1908
Udit Narain Chowdhury Vs Mathura Pershad Mahata
Calcutta High Court · (1908) 06 CAL CK 0002
High Courts15 Jun 1908
Sarat Chandra Dhal Vs Damodar Manna
Calcutta High Court · (1908) 06 CAL CK 0023
High Courts15 Jun 1908
Dibakar Bisi Vs Chatto Bag
Calcutta High Court · 6 Ind. Cas. 672
Central Provinces Land Revenue Act, 1881 — Section 78, 82, 83
High Courts12 Jun 1908Dismissed
Rahimuddin Sarkar Vs Jagat Kishore Acharya
Calcutta High Court · (1908) 06 CAL CK 0020
High Courts12 Jun 1908Dismissed
Jatindra Narain Acharya chowdhary Vs Moharam Akand and others
Calcutta High Court · (1908) 06 CAL CK 0015
High Courts12 Jun 1908
Hari Das Bairagi Vs Udoy Chandra Das Bairagi and Another
Calcutta High Court · (1908) 06 CAL CK 0001
High Courts11 Jun 1908
Sheikh Mansar Ali Vs Matiullah and others
Calcutta High Court · (1908) 06 CAL CK 0035
High Courts11 Jun 1908
Ramdeo and another Vs Goneshnarain and another
Calcutta High Court · (1908) 06 CAL CK 0018
High Courts10 Jun 1908
Asharam Sadhani and Others Vs Chandi Churn Mukerjee
Calcutta High Court · 2 Ind. Cas. 549
High Courts10 Jun 1908Dismissed
Purkhit Panda Vs Ananda Gaontia
Calcutta High Court · (1908) 06 CAL CK 0004
High Courts05 Jun 1908
Sobha Ram Dass Vs Moheshwar Sarma and Ganga Priya Debya
Calcutta High Court · 4 Ind. Cas. 327
High Courts04 Jun 1908
Krishna Dhone Mitter Vs Nandaranee Dassee
Calcutta High Court · (1908) 06 CAL CK 0037
High Courts04 Jun 1908
Sankar Nath Mukerji and Others Vs Bejoy Gopal Mukerji and Others
Calcutta High Court · 4 Ind. Cas. 513
Contract Act, 1872 — Section 196, 199
High Courts01 Jun 1908
Maharaja Manindra Chandra Nandi Vs Upendra Chandra Hazra
Calcutta High Court · 2 Ind. Cas. 828
Bengal Tenancy Act, 1885 — Section 29
High Courts01 Jun 1908
Manindra Chandra Nandi Vs Upendra Chandra Hazra
Calcutta High Court · (1909) ILR (Cal) 604
Bengal Tenancy Act, 1885 — Section 29
High Courts29 May 1908
Promotha Nath Roy and Another Vs Nagendrabala Chaudhrani
Calcutta High Court · (1908) 05 CAL CK 0016
High Courts29 May 1908
Gobinda Chandra Mahapatra Vs Chaudhury Ram Chandra Nisanka Mahapatra and Others
Calcutta High Court · 4 Ind. Cas. 324
Bengal Tenancy Act, 1885 — Section 178, 67
High Courts28 May 1908
Shaffar Khan Vs Satyanunda Das Gupta
Calcutta High Court · 4 Ind. Cas. 545
Transfer of Property Act, 1882 — Section 86, 87, 88