High Courts21 Apr 1908
Muluk Patooni Vs Bharat Chandra Das and Others
Calcutta High Court · (1908) 04 CAL CK 0022
COURT ARCHIVE
Calcutta High Court judgments, 1908
330 judgments · page 12 of 17
High Courts10 Apr 1908Allowed
R. Belchambers, Administrator Pendente Lite to the Estate of Gopal Lal Seal Vs Sarat Chandra Ghose and others
Calcutta High Court · (1908) 04 CAL CK 0016
High Courts10 Apr 1908
Mohendra Nath Misser Vs The Emperor
Calcutta High Court · (1908) 04 CAL CK 0013
High Courts10 Apr 1908
E.F. Sandys Vs Upendra Chandra Sinha Roy
Calcutta High Court · 2 Ind. Cas. 547
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts09 Apr 1908Dismissed
Askaran Baid and Another Vs Piyar Bux alias PIR Bux and another
Calcutta High Court · (1908) 04 CAL CK 0023
High Courts09 Apr 1908
Ganga Das Sil Vs Ananda Chandra Roy and Others
Calcutta High Court · 2 Ind. Cas. 548
Transfer of Property Act, 1882 — Section 106
High Courts09 Apr 1908
Laliteshwar Singh Vs Maharaja Rameshwar Singh Bahadur and Others
Calcutta High Court · 4 Ind. Cas. 331
High Courts08 Apr 1908
Bejoy Krishna Ghosh Vs Ashutosh Ghosh and Others
Calcutta High Court · 4 Ind. Cas. 519
High Courts08 Apr 1908
Prankrishna Shaini and Others Vs Kunja Behari Das and Others
Calcutta High Court · 4 Ind. Cas. 61
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 22
High Courts08 Apr 1908Dismissed
Girish Chandra Chongdar Vs Satish Chandra Sarkar and Others
Calcutta High Court · (1908) 04 CAL CK 0003
High Courts07 Apr 1908
Chairman of Giridhi Municipality Vs Suresh Chandra Mozumdar
Calcutta High Court · (1908) 04 CAL CK 0020
High Courts07 Apr 1908
Tokhi Sahu Vs Tosi Munda and Others
Calcutta High Court · 3 Ind. Cas. 689
Chotanagpur Tenancy Act, 1908 — Section 123, 164Evidence Act, 1872 — Section 103B
High Courts07 Apr 1908
Raja Ranajit Sinha Bahadur Vs Basanta Kumar Ghosh
Calcutta High Court · 4 Ind. Cas. 81
Evidence Act, 1872 — Section 13
High Courts07 Apr 1908
Nityananda Hazra and Others Vs Bakkeswar Ta and Others
Calcutta High Court · 3 Ind. Cas. 399
High Courts07 Apr 1908Dismissed
Baleswar Bagarti Vs Bhagarathi Das and another
Calcutta High Court · (1908) 04 CAL CK 0005
High Courts06 Apr 1908Dismissed
Jogendra Nath Roy and others Vs Krishna Promoda Dassi
Calcutta High Court · (1908) 04 CAL CK 0001
High Courts02 Apr 1908Allowed
Jogendra Mohan Sen and Others Vs Uma Nath Guha and Another
Calcutta High Court · (1908) 04 CAL CK 0024
High Courts01 Apr 1908
Karban Ullah and Others Vs Azmat Mahi
Calcutta High Court · (1908) 04 CAL CK 0009
High Courts30 Mar 1908
Nabadip Chandra Pal and Others Vs Bhairab Chandra Dhar and Another
Calcutta High Court · 4 Ind. Cas. 325
Bengal Tenancy Act, 1885 — Section 171, 86(6)