High Courts27 Feb 1908Dismissed
Narendra Kumar Pramanik And Dhirendra Kumar Pramanik, minors by their mother and guardian Indumoti Dasi Vs Charu Chandra Pramanik and Another
Calcutta High Court · (1908) 02 CAL CK 0007
COURT ARCHIVE
Calcutta High Court judgments, 1908
330 judgments · page 14 of 17
High Courts26 Feb 1908
The Emperor at the Prosecution of the Sathi Factory Vs Sheikh Ariff and Others
Calcutta High Court · (1908) 02 CAL CK 0011
High Courts24 Feb 1908
Akhoy Chandra Bhuttacharya and another Vs Hari Das Gosswami and Hari Pado Ghuttack
Calcutta High Court · (1908) 02 CAL CK 0016
High Courts24 Feb 1908
Gadadhar Panda and Another Vs Shyam Churn Naik and Others
Calcutta High Court · (1908) 02 CAL CK 0003
High Courts21 Feb 1908
Saratmani Debi Vs Batta Krishna Banerjee and others
Calcutta High Court · (1908) 02 CAL CK 0033
High Courts21 Feb 1908Dismissed
Hemendra Nath Mukerji and others Vs Kumar Nath Roy and others
Calcutta High Court · (1908) 02 CAL CK 0031
High Courts21 Feb 1908
Suraj Prosad Sukul and Others Vs Midnapur Zemindari Company Ltd.
Calcutta High Court · 77 Ind. Cas. 954
Bengal Tenancy Act, 1885 — Section 7
High Courts21 Feb 1908
Mutty Lal Pal Vs Nandu Lal Neogi and others
Calcutta High Court · (1908) 02 CAL CK 0019
High Courts20 Feb 1908
Sreemutty Kurani Dassi Vs Sajoni Kant Singh
Calcutta High Court · (1908) 02 CAL CK 0026
High Courts20 Feb 1908
Srinath Ghosh and others Vs Mukundram Chuckerbutty
Calcutta High Court · (1908) 02 CAL CK 0023
High Courts19 Feb 1908Allowed
Musstt. Mesraw Vs Girjanundan Tewari
Calcutta High Court · (1908) 02 CAL CK 0021
High Courts19 Feb 1908
Siba Kumari Debi Vs Biprodas Pal Chowdhury
Calcutta High Court · (1908) 02 CAL CK 0020
High Courts19 Feb 1908Dismissed
Rani Keshabati Kumari Vs W.O. Macgregor
Calcutta High Court · (1908) 02 CAL CK 0018
High Courts18 Feb 1908
Maniruddin and Others Vs The Emperor
Calcutta High Court · (1908) 02 CAL CK 0024
High Courts18 Feb 1908
Ishwardhary Singh and Others Vs Bibi Sahebzadi and Others
Calcutta High Court · (1908) 02 CAL CK 0001
High Courts17 Feb 1908
Durga Dass Narain and Others Vs Umatul Hosein Begam and Others
Calcutta High Court · 4 Ind. Cas. 46
High Courts17 Feb 1908
Nabadip Chandra Maiti Vs Bepin Chandra Pal and Others
Calcutta High Court · (1908) 02 CAL CK 0017
High Courts17 Feb 1908
Mahabir Pershad Singh and Others Vs Prabhu Singh and Others
Calcutta High Court · 3 Ind. Cas. 686