High Courts17 Feb 1908Dismissed
H. Mathewson Vs Jadu Mahto and others
Calcutta High Court · (1908) 02 CAL CK 0005
COURT ARCHIVE
Calcutta High Court judgments, 1908
330 judgments · page 15 of 17
High Courts10 Feb 1908Dismissed
Gobinda Chandra Paul and Others Vs Dwarka Nath Paul and others
Calcutta High Court · (1908) 02 CAL CK 0035
High Courts10 Feb 1908Dismissed
Dukh Haran Singh and others Vs Musst. Bibee Soghra
Calcutta High Court · (1908) 02 CAL CK 0025
High Courts10 Feb 1908Dismissed
Sarat Chandra Roy Chowdhury Vs Rajoni Mohan Roy and Others
Calcutta High Court · (1908) 02 CAL CK 0009
High Courts05 Feb 1908
Rajani Kumar Das and others Vs Gour Kishore Saha and others
Calcutta High Court · (1908) 02 CAL CK 0029
High Courts05 Feb 1908
Bipra Das Giri and Another Vs Niradamoni Bewa
Calcutta High Court · (1908) 02 CAL CK 0012
High Courts04 Feb 1908Dismissed
Munshi Basiruddin Ahmed and Another Vs Mahomed Jalish Patwari and Others
Calcutta High Court · (1908) 02 CAL CK 0030
High Courts04 Feb 1908Dismissed
Ishan Chandra Dass Sarkar Vs Upendra Nath Ghosh and others
Calcutta High Court · (1908) 02 CAL CK 0013
High Courts04 Feb 1908
A.J. King Vs The Secretary of State for India
Calcutta High Court · (1908) 02 CAL CK 0010
High Courts04 Feb 1908
Mohesh Chandra Saha and Another Vs The Emperor
Calcutta High Court · (1908) 02 CAL CK 0006
High Courts31 Jan 1908
Raj Kumar Singh and Others Vs Sheo Narain Sahu
Calcutta High Court · (1908) 01 CAL CK 0036
High Courts31 Jan 1908
Baisnab Das Babaji and Others Vs The Emperor
Calcutta High Court · (1908) 01 CAL CK 0007
High Courts29 Jan 1908Dismissed
S.M. Hara Kumari Dasi Vs Mohim Chandra Sarkar
Calcutta High Court · (1908) 01 CAL CK 0037
High Courts29 Jan 1908
Kochai Fakir Vs Romesh Chandra Biswas
Calcutta High Court · (1908) 01 CAL CK 0029
High Courts29 Jan 1908
Parbati Churn Roy and others Vs Sajjad Ahmad Chowdry
Calcutta High Court · (1908) 01 CAL CK 0019
High Courts29 Jan 1908
Secretary of State for India in Council Vs Duma Lal Shaw and Others Duma Lal Shaw and Others Vs Secretary of State for India in Council
Calcutta High Court · 4 Ind. Cas. 521