High Courts13 Jan 1908
Ajodhya Prosad Singh and Others Vs Ram Golam Singh and Another
Calcutta High Court · 4 Ind. Cas. 529
Bengal Tenancy Act, 1885 — Section 116, 178
COURT ARCHIVE
Calcutta High Court judgments, 1908
330 judgments · page 17 of 17
High Courts13 Jan 1908Dismissed
Munshi Basiruddin Mullick Vs Sorja Kumar Naik and Others
Calcutta High Court · (1908) 01 CAL CK 0001
High Courts10 Jan 1908
Municipal Corporation of Pabna Vs Jogendra Narain Raikut and Others
Calcutta High Court · 4 Ind. Cas. 332
Land Acquisition Act, 1894 — Section 18, 50
High Courts08 Jan 1908
Panchkouri Ghosh Vs Pran Gopal Mukerjee and Others
Calcutta High Court · 4 Ind. Cas. 70
Limitation Act, 1908 — Section 7
High Courts06 Jan 1908
Moulvi Abdul Kashem, Auction-purchaser Vs Benode Lal Dhone
Calcutta High Court · (1908) 01 CAL CK 0013
High Courts03 Jan 1908Dismissed
A.S. Barrow and Another Vs Hem Chandra Lahiri
Calcutta High Court · (1908) 01 CAL CK 0025
High Courts03 Jan 1908
S.M. Shilabati Debi Vs Mr. M.V. Roderigues
Calcutta High Court · (1908) 01 CAL CK 0010
High Courts03 Jan 1908
The Indian Publishers, Ld. Vs Samuel Charles Aldrige
Calcutta High Court · (1908) 01 CAL CK 0003
High Courts02 Jan 1908
Chairman, Bansberia Municipality Vs Karunamoy Ganguli
Calcutta High Court · 2 Ind. Cas. 944
Bengal Municipal Act, 1932 — Section 261