High Courts27 Mar 1908Dismissed
Syed Habibur Rasul Abul Faiz Vs Ashita Mohan Ghosh and Others
Calcutta High Court · (1908) 03 CAL CK 0017
COURT ARCHIVE
Calcutta High Court judgments, 1908
330 judgments · page 13 of 17
High Courts27 Mar 1908
Bibee Golap Kumari Saheba Vs Md. Kadiruddin and Others
Calcutta High Court · (1908) 03 CAL CK 0014
High Courts27 Mar 1908Dismissed
Rai Gajindar Narain Vs Rai Harihar Narain
Calcutta High Court · (1908) 03 CAL CK 0007
High Courts27 Mar 1908
Harihar Pershad Singh and Another Vs Mathura Lal and Others
Calcutta High Court · (1908) 03 CAL CK 0003
High Courts25 Mar 1908
Jalil and Others Vs Emperor
Calcutta High Court · 4 Ind. Cas. 560
Criminal Procedure Code, 1898 (CrPC) — Section 122
High Courts24 Mar 1908
Bahadur Mian Vs Saheb Ram Marwari and Another
Calcutta High Court · 4 Ind. Cas. 171
High Courts20 Mar 1908
Feroze Ali Mullik and others Vs The Emperor
Calcutta High Court · (1908) 03 CAL CK 0004
High Courts17 Mar 1908
Panchanan Das Majumdar Vs Kunja Behari Malo and Others
Calcutta High Court · 1 Ind. Cas. 438
Contract Act, 1872 — Section 73
High Courts17 Mar 1908
Girish Chandra Das Mazumdar Vs Kunjo Behari Malo and Others
Calcutta High Court · (1908) 03 CAL CK 0006
High Courts16 Mar 1908Dismissed
Charu Chandra Mitter and others Vs Bhagirath Persad and others
Calcutta High Court · (1908) 03 CAL CK 0002
High Courts12 Mar 1908Dismissed
Bhabeshwar Singh and others Vs Rai Babu Ganga Pershad Singh Bahadur
Calcutta High Court · (1908) 03 CAL CK 0013
High Courts11 Mar 1908Dismissed
Bhola Nath Das and the Basuria Coal Co., Ld. Vs Raja Durga Prosad Singh
Calcutta High Court · (1908) 03 CAL CK 0016
High Courts10 Mar 1908
Raja Shyam Chunder Mardraj and others Vs The Secretary of State for India in Council
Calcutta High Court · (1908) 03 CAL CK 0009
High Courts06 Mar 1908Dismissed
Durlabh Chandra Kar Vs Hajee Buksh Ellahi
Calcutta High Court · (1908) 03 CAL CK 0001
High Courts04 Mar 1908
The Deputy Legal Remembrancer on behalf of the Government of Bengal Vs Rash Behary Dass
Calcutta High Court · (1908) 03 CAL CK 0012
High Courts03 Mar 1908Allowed
Sett Munna Lall Parruck Vs Frederick Gainsford and another
Calcutta High Court · (1908) 03 CAL CK 0008
High Courts28 Feb 1908Dismissed
Krishna Pada Dutt Vs The Secretary of State for India in Council and another
Calcutta High Court · (1908) 02 CAL CK 0034
High Courts28 Feb 1908Dismissed
Dwarka Das Karnani and another Vs Chuni Lal Daga
Calcutta High Court · (1908) 02 CAL CK 0032
High Courts28 Feb 1908Dismissed
Abdul Kadir and another Vs Hamdu Miah
Calcutta High Court · (1908) 02 CAL CK 0022