High Courts27 May 1908
Santishwar Mahanta and Others Vs Lakhikanta Mahanta
Calcutta High Court · 4 Ind. Cas. 321
Limitation Act, 1908 — Section 20
COURT ARCHIVE
Calcutta High Court judgments, 1908
330 judgments · page 11 of 17
High Courts27 May 1908Dismissed
Bibi Asmatunnessa Khatun Saheba and Others Vs Harendra Lal Biswas, Minor, Represented By His Mother and Guardian Sm. Monmohini Dasya, and Nasimannessa Bibi and Others
Calcutta High Court · (1908) 05 CAL CK 0001
High Courts26 May 1908Dismissed
Wahid Ali and Others Vs Rabat Ali
Calcutta High Court · (1908) 05 CAL CK 0002
High Courts22 May 1908
Brindaban Behari Lal Vs Bhawani Sahai and Others
Calcutta High Court · 3 Ind. Cas. 301
High Courts18 May 1908Dismissed
Jagannath Marwari Vs Ondal Coal Co., Ld and Others
Calcutta High Court · (1908) 05 CAL CK 0003
High Courts15 May 1908Dismissed
Biraj Mohini Dassi Vs Kedar Nath Karmokar
Calcutta High Court · (1908) 05 CAL CK 0012
High Courts07 May 1908
Sajjad Ahmed Chaudhury Vs Parbaticharan Roy and ors
Calcutta High Court · (1908) 05 CAL CK 0004
High Courts06 May 1908
The Deputy Superintendent and Legal Remembrancer Vs Chulhan Ahir and Others
Calcutta High Court · 13 Ind. Cas. 826
Penal Code, 1860 (IPC) — Section 144, 149, 427
High Courts06 May 1908
Hari Charan Sant Vs Kailash Chandra Bhuyan
Calcutta High Court · (1909) ILR (Cal) 278 : 1 Ind. Cas. 970
High Courts05 May 1908
Prabal Chandra Mukherjee Vs Raja Peary Mohun Mukherjee
Calcutta High Court · (1908) 05 CAL CK 0011
High Courts05 May 1908
Lala Brij Behari Sahai Vs Srimati Thakurani Kastura Kumari Ghatwalin Satyendra Nath Roy Chowdhuri Vs Srimati Thakorani Kastura Kumari Ghatwalin and Another
Calcutta High Court · (1908) 05 CAL CK 0007
High Courts04 May 1908
Dasarath Mohaptra and another Vs Raghu Sahu
Calcutta High Court · (1908) 05 CAL CK 0010
High Courts04 May 1908
Dasarathi Mahapatra Vs Raghu Sahu
Calcutta High Court · (1909) ILR (Cal) 158
Penal Code, 1860 (IPC) — Section 141, 147
High Courts29 Apr 1908
The Administrator-General of Bengal Vs Lalit Mohan Roy
Calcutta High Court · (1908) 04 CAL CK 0019
High Courts29 Apr 1908
Bhagabati Bewa and others Vs Nanda Kumar Chuckerbutty
Calcutta High Court · (1908) 04 CAL CK 0014
High Courts27 Apr 1908
Kedar Nath Dutt Vs Atul Krishna Ghose and others
Calcutta High Court · (1908) 04 CAL CK 0006
High Courts24 Apr 1908
Giribala Dassi Vs Srinath Chandra Singh and others
Calcutta High Court · (1908) 04 CAL CK 0004
High Courts23 Apr 1908
Pundit Lachmi Narayan Vs Sheikh Mazhar Hassan
Calcutta High Court · (1908) 04 CAL CK 0002