High Courts30 Jun 1908
Satish Chandra Mukerji Vs Colonel A.R. Porter
Calcutta High Court · 1 Ind. Cas. 158
COURT ARCHIVE
Calcutta High Court judgments, 1908
330 judgments · page 9 of 17
High Courts30 Jun 1908Dismissed
Rash Behari Lal Mondal Vs The King Emperor
Calcutta High Court · (1908) 06 CAL CK 0025
High Courts29 Jun 1908
Brahamdeo Narain Singh Vs Ramdown Singh
Calcutta High Court · 17 Ind. Cas. 125
High Courts29 Jun 1908
In Re: Babu Nirajan Prosad Mohanty, Muktear
Calcutta High Court · (1908) 06 CAL CK 0024
High Courts29 Jun 1908
Ajodhya Prosad Singh and 16 others Vs The Emperor
Calcutta High Court · (1908) 06 CAL CK 0016
High Courts29 Jun 1908
Jyoti Prokash Nandi Vs Jhowmull Johurry
Calcutta High Court · (1909) ILR (Cal) 134
High Courts29 Jun 1908
Lala Jyotiprokas Nandi and Others Vs Jhowmull Johury and Others
Calcutta High Court · (1908) 06 CAL CK 0005
High Courts25 Jun 1908
Baishnab Charan Laha Vs Basunta Kumar Pain and Another
Calcutta High Court · 4 Ind. Cas. 68
High Courts24 Jun 1908
Raja Promoda Nath Vs Kinoo Mollah and Others
Calcutta High Court · 4 Ind. Cas. 495
Contract (Amendment) Act, 1899 — Section 2
High Courts23 Jun 1908Dismissed
Pulin chandra Mandal and Another Vs Balai Mandal and others
Calcutta High Court · (1908) 06 CAL CK 0021
High Courts23 Jun 1908
Raja Sreenath Roy and others Vs Romesh Chandra Acharyya Chaudhuri and others
Calcutta High Court · (1908) 06 CAL CK 0019
High Courts22 Jun 1908
Krista Chandra Ghose Vs Krista Sakha Ghose
Calcutta High Court · 1 Ind. Cas. 470
High Courts22 Jun 1908
Narsing Prosad Singh and Others Vs The King Emperor
Calcutta High Court · (1908) 06 CAL CK 0022
High Courts19 Jun 1908
Surja Prosad Thakur Vs Rajmohan Topedar and Others
Calcutta High Court · 4 Ind. Cas. 92
High Courts19 Jun 1908Dismissed
Brojendra Kissore Ray Chaudhuri Vs M.A. Luffeman
Calcutta High Court · (1908) 06 CAL CK 0017
High Courts19 Jun 1908
Brajendra Kissore Roy Chaudhury Vs L.O. Clarke
Calcutta High Court · (1908) 06 CAL CK 0007
High Courts18 Jun 1908
In Re: Purna Chandra Dutt, an articled Clerk
Calcutta High Court · (1908) 06 CAL CK 0006
High Courts17 Jun 1908Dismissed
Jamadar Singh Vs Serazuddin Ahamad Chowdhury and others
Calcutta High Court · (1908) 06 CAL CK 0039
High Courts17 Jun 1908
Tarakishore Chowdhury Vs Nabin Chandra Karmokar and Others
Calcutta High Court · 30 Ind. Cas. 53