COURT ARCHIVE
Calcutta High Court judgments, 1908
330 judgments · page 7 of 17
High Courts03 Aug 1908
Jogendra Chunder Dutt and Another Vs Apurna Dassi and Others
Calcutta High Court · 3 Ind. Cas. 859
High Courts31 Jul 1908
Fanindra Nath Chatterji Vs Emperor
Calcutta High Court · 1 Ind. Cas. 519
Penal Code, 1860 (IPC) — Section 186
High Courts31 Jul 1908
V. Woods, Agent to the Assam Bengal Ry. Co. Vs Meher Ali
Calcutta High Court · 3 Ind. Cas. 479
Railways Act, 1890 — Section 140, 77
High Courts31 Jul 1908
Fanindra Nath Chatterjee Vs Emperor
Calcutta High Court · (1909) ILR (Cal) 67
Penal Code, 1860 (IPC) — Section 186, 189
High Courts31 Jul 1908
Sheikh Ahmed Ali Vs Keenoo Khan
Calcutta High Court · 1 Ind. Cas. 202
Criminal Procedure Code, 1898 (CrPC) — Section 517Penal Code, 1860 (IPC) — Section 323
High Courts31 Jul 1908
Ahmed Ali Vs Keenoo Khan
Calcutta High Court · (1909) ILR (Cal) 44
Criminal Procedure Code, 1898 (CrPC) — Section 423(d), 517, 522Penal Code, 1860 (IPC) — Section 323
High Courts31 Jul 1908
Phanindra Nath Chatterji and Another Vs The Emperor
Calcutta High Court · (1908) 07 CAL CK 0006
High Courts30 Jul 1908
Sheonandan Singh and Others Vs Jeonandan Dusadh and Another
Calcutta High Court · 1 Ind. Cas. 376
Evidence Act, 1872 — Section 33(2)
High Courts27 Jul 1908
Nagendra Kumar Basu Vs Nabin Mandal
Calcutta High Court · (1909) ILR (Cal) 189
Civil Procedure Code, 1908 (CPC) — Section 100, 108, 157, 158
High Courts27 Jul 1908
Prosonna Kumar Bose and Others Vs Sarat Shoshi Ghose and Others
Calcutta High Court · 1 Ind. Cas. 766
High Courts27 Jul 1908
Hiralal Marwari Vs Chandrabali Haldarin and Others
Calcutta High Court · 1 Ind. Cas. 153
High Courts27 Jul 1908
Prosanno Kumar Bose Vs Sarat Shosi Ghosh and Others
Calcutta High Court · (1908) 07 CAL CK 0002
High Courts27 Jul 1908
Nagendra Kumar Bose and Others Vs Nabin Mandal
Calcutta High Court · 1 Ind. Cas. 741
Civil Procedure Code, 1908 (CPC) — Section 100, 157
High Courts24 Jul 1908
Shib Chandra Gossain Vs Hriday Chandra Dass
Calcutta High Court · (1908) 07 CAL CK 0019
High Courts24 Jul 1908
Ishwar Chandra Ghoshal Vs The Emperor
Calcutta High Court · (1908) 07 CAL CK 0018
High Courts24 Jul 1908
Abdul Rauf and Another Vs Rahomuddin Bhuia
Calcutta High Court · 4 Ind. Cas. 328
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts24 Jul 1908
Nagendra Bala Debya Vs Tarapada Acharjee
Calcutta High Court · 4 Ind. Cas. 369
Civil Procedure Code, 1908 (CPC) — Section 108Limitation Act, 1963 — Section 22