High Courts10 Sept 1908
Jyotindra Nath Daw Vs Hem Chandra Daw
Calcutta High Court · (1909) ILR (Cal) 415 : 2 Ind. Cas. 293
Criminal Procedure Code, 1898 (CrPC) — Section 203, 203, 437
COURT ARCHIVE
Calcutta High Court judgments, 1908
330 judgments · page 5 of 17
High Courts29 Aug 1908
Rajbansi Roy and Others Vs Mahabir Roy and Others
Calcutta High Court · 4 Ind. Cas. 121
High Courts27 Aug 1908
Chairman, Howrah Municipality Vs Golapi Bewa
Calcutta High Court · 2 Ind. Cas. 939
Bengal Municipal Act, 1884 — Section 267
High Courts27 Aug 1908
Prosanno Kumar Bose Vs Sarat Shoshi Ghosh
Calcutta High Court · (1909) ILR (Cal) 86
High Courts27 Aug 1908
Hurdwary Mull Vs Ahmed Musaji Selaji and Others
Calcutta High Court · 1 Ind. Cas. 371
Arbitration Act, 1940 — Section 14Stamp Act, 1899 — Article 5, 5
High Courts26 Aug 1908
Ramdhari Koer Vs Ram Kanta Chowdhury and Others
Calcutta High Court · 1 Ind. Cas. 572
High Courts26 Aug 1908
Mati Lal Pal Vs Preo Nath Mitra and Others
Calcutta High Court · 3 Ind. Cas. 696
High Courts26 Aug 1908
Tara Charan Sarkar and Another Vs Bengal Coal Co. Ltd. and Another
Calcutta High Court · 4 Ind. Cas. 354
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(5)
High Courts26 Aug 1908
Aminuddin Munshi and Others Vs Ulfutunnissa Bibi and Others
Calcutta High Court · 3 Ind. Cas. 315
High Courts26 Aug 1908Dismissed
Ramdhari Kuar Vs Kekan Lal Choudhry and Others
Calcutta High Court · (1908) 08 CAL CK 0008
High Courts25 Aug 1908
Peary Mohan Maiti and Others Vs Sreenath Chandra Maiti and Others
Calcutta High Court · 7 Ind. Cas. 735
Evidence Act, 1872 — Section 68Transfer of Property Act, 1882 — Section 58
High Courts25 Aug 1908
In Re: Woozatunnessa Bibee
Calcutta High Court · (1909) ILR (Cal) 21 : 1 Ind. Cas. 512
High Courts25 Aug 1908
Abbas Ali Shikdar Vs Karim Bakhsh Shikdar and Others
Calcutta High Court · 4 Ind. Cas. 466
Transfer of Property Act, 1882 — Section 129, 54
High Courts24 Aug 1908
Mohamed Wasil Vs Emperor
Calcutta High Court · 4 Ind. Cas. 578
Penal Code, 1860 (IPC) — Section 177
High Courts24 Aug 1908
Ganoda Sundary Chaudhurani Vs Nalini Ranjan Raha and Others
Calcutta High Court · 1 Ind. Cas. 514
High Courts24 Aug 1908
Ganoda Sundary Chaudhurani Vs Nalini Ranjan Raha
Calcutta High Court · (1909) ILR (Cal) 28
High Courts21 Aug 1908
Sheomall Goenka Vs Corporation of Calcutta
Calcutta High Court · 1 Ind. Cas. 415a
Calcutta Municipal Act, 1923 — Section 449
High Courts20 Aug 1908
Madho Lal Vs Emperor
Calcutta High Court · 4 Ind. Cas. 333
Arms Act, 1959 — Section 19(f)
High Courts20 Aug 1908
Jadu Nath, Dundput, Sripati Sarkar and Others Vs Hari Kar and Others
Calcutta High Court · 1 Ind. Cas. 788
Limitation Act, 1963 — Article 36