High Courts04 Feb 1891
Radha Pershad Singh and Others Vs Ugrah Lall
Calcutta High Court · (1891) ILR (Cal) 255
Bengal Tenancy Act, 1885 — Section 174
COURT ARCHIVE
Calcutta High Court judgments, 1891
107 judgments · page 6 of 6
High Courts02 Feb 1891
Petu Ghorai Vs Ram Khelawan Lal Bhukut
Calcutta High Court · (1891) ILR (Cal) 667
Bengal Tenancy Act, 1885 — Section 106, 108(3)
High Courts27 Jan 1891
Hafez Mahomed Ali Khan and Another Vs Damodar Paramanick
Calcutta High Court · (1891) ILR (Cal) 242
High Courts26 Jan 1891
In Re: Sheoraj Nandan Singh
Calcutta High Court · (1891) ILR (Cal) 290
Transfer of Property Act, 1882 — Section 53
High Courts05 Jan 1891
In Re: J. Wilson
Calcutta High Court · (1891) ILR (Cal) 247
Criminal Procedure Code, 1898 (CrPC) — Section 526
High Courts05 Jan 1891
Brojolall Sen Vs Mohendro Nath Sen and Others
Calcutta High Court · (1891) ILR (Cal) 199
High Courts02 Jan 1891
Fazal Ali and Another Vs Secretary of State for India in Council
Calcutta High Court · (1891) ILR (Cal) 234
Limitation Act, 1963 — Section 10