High Courts24 Mar 1891
Surnomoyi Debia Vs Grish Chunder Moitra
Calcutta High Court · (1891) ILR (Cal) 363
COURT ARCHIVE
Calcutta High Court judgments, 1891
107 judgments · page 5 of 6
High Courts24 Mar 1891
Golam Chunder Dey Vs Nana Kumar Roy
Calcutta High Court · (1891) ILR (Cal) 422
High Courts18 Mar 1891
Indro Nath Banerjee Vs Prom Sukh Chunder and Others
Calcutta High Court · (1891) ILR (Cal) 420
Civil Procedure Code, 1908 (CPC) — Section 121
High Courts17 Mar 1891
Lalchand Vs Queen-Empress
Calcutta High Court · (1891) ILR (Cal) 549
Criminal Procedure Code, 1898 (CrPC) — Section 164, 364, 533Penal Code, 1860 (IPC) — Section 308, 411
High Courts17 Mar 1891
Brojo Sundari Debia Vs Mahomed Abbas Mondul
Calcutta High Court · (1891) ILR (Cal) 360
Bengal Tenancy Act, 1885 — Section 195
High Courts11 Mar 1891
Kedar Nath Bhuttacharji Vs Surendro Prosad Bhuttacharji
Calcutta High Court · (1892) ILR (Cal) 8
Civil Procedure Code, 1908 (CPC) — Section 16
High Courts04 Mar 1891
Roghu Nath Pershad and Another Vs Harlal Sadhu and Others
Calcutta High Court · (1891) ILR (Cal) 320
Transfer of Property Act, 1882 — Section 82
High Courts04 Mar 1891
Sarut Sunduri Debi on her death her heir Hemanto Kumari Debi and Another Vs Jogodindro Nath
Calcutta High Court · (1891) ILR (Cal) 322
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts04 Mar 1891
Sheo Sahoy Panday Vs Ram Rachia Roy
Calcutta High Court · (1891) ILR (Cal) 333
Bengal Tenancy Act, 1885 — Section 29, 29(2)
High Courts03 Mar 1891
Nobo Sunderi Dasi and Another Vs Charu Chunder Pal Guardian for Satish Chunder Pal
Calcutta High Court · (1891) ILR (Cal) 327
High Courts02 Mar 1891
Sriram Samanta Vs Kalidas Dey and Others
Calcutta High Court · (1891) ILR (Cal) 316
High Courts27 Feb 1891
Sailaja Kant Das Mahapatra by his guardian Chowdhury Radha Kant Das Mahapatra Vs Surendra Nandan alias Gyanendra Nandan Das by his guardian Santomoni Dasi and Another
Calcutta High Court · (1891) ILR (Cal) 385
High Courts24 Feb 1891
Abul Fata Mahomed Ishak and Others Vs Rasamaya Dhur Chowdhuri and Others
Calcutta High Court · (1891) ILR (Cal) 399
High Courts18 Feb 1891
In Re: Ram Kumari
Calcutta High Court · (1891) ILR (Cal) 264
Penal Code, 1860 (IPC) — Section 494
High Courts10 Feb 1891
Ismail Solomon Bhamji Vs Mahomed Khan and Another
Calcutta High Court · (1891) ILR (Cal) 296
High Courts09 Feb 1891
Annoda Prosad Mullick and Another Vs Bepin Behari Chowdhry
Calcutta High Court · (1891) ILR (Cal) 324
High Courts09 Feb 1891
Goghun Mollah and Others Vs Rameshur Narain Mahta and Others Rameshur Narain Mahta and Others Vs Goghun Mollah and Others
Calcutta High Court · (1891) ILR (Cal) 271
Bengal Tenancy Act, 1885 — Section 84
High Courts05 Feb 1891
Saraswati Debya and Another Vs Mahamed Arif
Calcutta High Court · (1891) ILR (Cal) 259
Transfer of Property Act, 1882 — Section 7
High Courts04 Feb 1891
Gobardhan Dass Vs Jasadamoni Dassi and Another
Calcutta High Court · (1891) ILR (Cal) 252
Converts Marriage Dissolution Act, 1866 — Section 10, 8, 9Divorce Act, 1869 — Section 17