High Courts19 May 1891
Queen-Empress Vs Nayamuddin and Others
Calcutta High Court · (1891) ILR (Cal) 484
Penal Code, 1860 (IPC) — Section 148, 149, 300, 302, 304
COURT ARCHIVE
Calcutta High Court judgments, 1891
107 judgments · page 4 of 6
High Courts19 May 1891
Gopal Sarun Narain Singh through his next friend, Mr. A. Ogilvy Manager under the Court of Wards Vs Din Doyal Singh
Calcutta High Court · (1891) ILR (Cal) 506
High Courts19 May 1891
Ambica Churn Mookerjee and Others Vs Suresh Chunder Banerjee by his guardian and executor Nogendra Chunder Banerjee and Another
Calcutta High Court · (1891) ILR (Cal) 507
High Courts15 May 1891
Baroda Prosad Roy Chowdhry Vs Bhoopendro Narain Dutt and Others
Calcutta High Court · (1891) ILR (Cal) 500
Bengal Court of Wards Act, 1879 — Section 20Limitation Act, 1963 — Section 14
High Courts14 May 1891
Rameshur Mundul and Others Vs Bagal Chunder Mookerjee
Calcutta High Court · (1891) ILR (Cal) 496
High Courts08 May 1891
J.C. Macgregor Receiver High Court and Receiver to the Estate of Raj Chander Das Vs Huri Dass Kundu
Calcutta High Court · (1891) ILR (Cal) 477
High Courts29 Apr 1891
Chowdhry Raghu Nath Sarun Singh and Others Vs Dhodha Roy and Others
Calcutta High Court · (1891) ILR (Cal) 467
Bengal Tenancy Act, 1885 — Section 40
High Courts24 Apr 1891
Gossain Dalmar Puri Vs Bepin Behary Mitter and Another
Calcutta High Court · (1891) ILR (Cal) 520
High Courts23 Apr 1891
Protap Chunder Talukdar and Another Vs Kedar Prosunno Lahiri
Calcutta High Court · (1893) ILR (Cal) 11
High Courts23 Apr 1891
Ledlie Vs Ledlie
Calcutta High Court · (1891) ILR (Cal) 473
Divorce Act, 1869 — Section 42
High Courts23 Apr 1891
Kedar Nath Mullick and Others Vs Behary Lal Pundit
Calcutta High Court · (1891) ILR (Cal) 469
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts17 Apr 1891
Srinath Sandel lunatic by his manager under the Court of Wards Sarat Chunder Roy and Another Vs Norendro Nath Roy Chowdhry by his guardian and mother Norendro Nath Roy Chowdhrani Vs Ram Gopal Roy Chowdhry and Others
Calcutta High Court · (1892) ILR (Cal) 641
Bengal Tenancy Act, 1885 — Section 102, 103, 106, 108
High Courts16 Apr 1891
Norendronath Bose Vs Abinash Chunder Roy
Calcutta High Court · (1891) ILR (Cal) 445
Presidency Small Cause Courts Act, 1882 — Section 38
High Courts14 Apr 1891
Wajihan alias Alijan Vs Bishwanath Pershad and Another
Calcutta High Court · (1891) ILR (Cal) 462
Transfer of Property Act, 1882 — Section 88
High Courts10 Apr 1891
Chogemul and Others Vs The Commissioners for the Improvement of the Port of Calcutta
Calcutta High Court · (1891) ILR (Cal) 427
Contract Act, 1872 — Section 151, 161
High Courts10 Apr 1891
Wallis and Co. Vs Bailey
Calcutta High Court · (1891) ILR (Cal) 372
Army Act, 1888 — Section 7Presidency Small Cause Courts Act, 1882 — Section 18, 2
High Courts07 Apr 1891
Kazem Ali Vs Azim Ali Khan
Calcutta High Court · (1891) ILR (Cal) 383
Charter Act, 1861 — Section 15
High Courts24 Mar 1891
Haji Syed Mahomed Ali Khan Vs Mackenzie and Another
Calcutta High Court · (1892) ILR (Cal) 1
High Courts24 Mar 1891
Nagendro Nath Mullick Vs Mathura Mahun Parhi and Others
Calcutta High Court · (1891) ILR (Cal) 368
Limitation Act, 1963 — Section 14