High Courts01 Sept 1891
Golak Nath Roy Chowdhry Vs Mathura Nath Roy Chowdhry, on his death his sons and heir Radha Churn Roy Chowdhry, who appeared, and Others
Calcutta High Court · (1893) ILR (Cal) 273
COURT ARCHIVE
Calcutta High Court judgments, 1891
107 judgments · page 2 of 6
High Courts01 Sept 1891
Ram Chunder Chuckrabutty Vs Giridhur Dutt and Others
Calcutta High Court · (1892) ILR (Cal) 755
Bengal Tenancy Act, 1885 — Section 52
High Courts01 Sept 1891
Jibanti Nath Khan and Hemandri Nath Khan by his mother and next friend Jogodishwari Dabee Vs Gokool Chunder Chowdhry and Another
Calcutta High Court · (1892) ILR (Cal) 760
High Courts31 Aug 1891
Niloomal Pramanick and Others Vs Kamini Koomar Basu
Calcutta High Court · (1893) ILR (Cal) 269
Limitation Act, 1963 — Article 132Transfer of Property Act, 1882 — Section 67(a)
High Courts29 Aug 1891
Kristo Churn Dass and Others Vs Radha Churn Kur
Calcutta High Court · (1892) ILR (Cal) 750
High Courts28 Aug 1891
H.H. The Nizam of Hyderabad Vs A.M. Jacob
Calcutta High Court · (1892) ILR (Cal) 52
Criminal Procedure Code, 1898 (CrPC) — Section 94
High Courts28 Aug 1891
Sukurmoni and Another Vs Kirpal Narain Tewari
Calcutta High Court · (1892) ILR (Cal) 91
High Courts25 Aug 1891
Queen-Empress Vs Jogendra Chunder Bose and Others
Calcutta High Court · (1892) ILR (Cal) 35
Penal Code, 1860 (IPC) — Section 124A
High Courts11 Aug 1891
Yakutun-nissa Bibee Vs Kishoree Mohun Roy and Others
Calcutta High Court · (1891) 08 CAL CK 0005
Court Fees Act, 1870 — Section 2
High Courts28 Jul 1891
Preonath Karar Vs Surja Coomar Goswami and Others
Calcutta High Court · (1892) ILR (Cal) 26
High Courts28 Jul 1891
Matangini Dasi and Another Vs Jogendra Chunder Mullick and Others
Calcutta High Court · (1892) ILR (Cal) 84
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts22 Jul 1891
Bolai Chand Ghosal and Others Vs Samiruddin Mandal and Another
Calcutta High Court · (1892) ILR (Cal) 646
Limitation Act, 1963 — Article 144, 47
High Courts20 Jul 1891
Girindro Chunder Roy Vs Jarawa Kumari and Another
Calcutta High Court · (1893) ILR (Cal) 105
High Courts20 Jul 1891
Jawahir Singh and Others Vs Gunga Pershad
Calcutta High Court · (1892) ILR (Cal) 4
High Courts16 Jul 1891
Gudri Koer Vs Bhubaneswari Coomar Singh and Another
Calcutta High Court · (1892) ILR (Cal) 19
Transfer of Property Act, 1882 — Section 86
High Courts14 Jul 1891
Bhugwan Chundor Roy and Others Vs Bidhu Mukhi Dabi and Another
Calcutta High Court · (1892) ILR (Cal) 643
High Courts10 Jul 1891
Gopi Mohan Roy and Others Vs Doybaki Nundun Sen and Others
Calcutta High Court · (1892) ILR (Cal) 13
Civil Procedure Code, 1908 (CPC) — Section 19