High Courts10 Jul 1891
Chintamoni Dutt Vs Rash Behari Mondul
Calcutta High Court · (1892) ILR (Cal) 17
COURT ARCHIVE
Calcutta High Court judgments, 1891
107 judgments · page 3 of 6
High Courts10 Jul 1891
Thakur Mahadeo Singh and Another Vs Thakur Magundeo
Calcutta High Court · (1891) ILR (Cal) 647
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts08 Jul 1891
Girjanath Roy Chowdhry and Another Vs Ram Narain Das
Calcutta High Court · (1893) ILR (Cal) 264
Limitation Act, 1963 — Section 14
High Courts03 Jul 1891
Peary Mohun Aich Vs Anunda Charan Biswas
Calcutta High Court · (1891) ILR (Cal) 631
Civil Procedure Code, 1882 — Section 223, 230Limitation Act, 1963 — Section 5, 6
High Courts02 Jul 1891
Saroda Sunduri Debia Vs Kartick Chunder Ghuttuck and Others
Calcutta High Court · (1891) ILR (Cal) 642
Limitation Act, 1963 — Article 127, 142, 144
High Courts02 Jul 1891
Jasoda Deye Vs Kirtibash Das and Another
Calcutta High Court · (1891) ILR (Cal) 639
High Courts30 Jun 1891
Bunko Behary Gangopadhya and Another Vs Nil Madhub Chuttopadhya
Calcutta High Court · (1891) ILR (Cal) 635
High Courts29 Jun 1891
Nityahari Roy and Others Vs Dunne and Others
Calcutta High Court · (1891) ILR (Cal) 652
High Courts29 Jun 1891
Kashi Chundra Deb Vs Gopi Krishna Deb and Others
Calcutta High Court · (1892) ILR (Cal) 48
High Courts26 Jun 1891
Baij Nath Singh and Others Vs Sukhu Mahton
Calcutta High Court · (1891) ILR (Cal) 534
Evidence Act, 1872 — Section 35
High Courts25 Jun 1891
Jogendra Chandra Mitter and Others Vs Rajendra Nath Mitter and Others
Calcutta High Court · 9 Ind. Cas. 923
High Courts11 Jun 1891
Bilash Chunder Roy Vs Dakhina Churn Chattopadhya
Calcutta High Court · (1891) ILR (Cal) 526
Civil Procedure Code, 1908 (CPC) — Section 16
High Courts11 Jun 1891
Chatter Lal and Others Vs Thacoor Pershad
Calcutta High Court · (1891) ILR (Cal) 518
Bengal Tenancy Act, 1885 — Section 69
High Courts08 Jun 1891
Sheo Sahoy Bhagut and Others Vs Baij Nath Tewari
Calcutta High Court · (1891) ILR (Cal) 556
Registration Act, 1877 — Section 21, 22, 28, 30, 31Transfer of Property Act, 1882 — Section 59
High Courts08 Jun 1891
Rajendra Narain Bagchi Vs Watson and Co.
Calcutta High Court · (1891) ILR (Cal) 510
Transfer of Property Act, 1882 — Section 133, 135
High Courts02 Jun 1891
Jogendronath Bharati Vs Ram Chunder Bharati
Calcutta High Court · (1893) ILR (Cal) 103
High Courts28 May 1891
Kabilaso Koer Vs Raghu Nath Sakan Singh and Others
Calcutta High Court · (1891) ILR (Cal) 481
Bengal Tenancy Act, 1885 — Section 174
High Courts27 May 1891
Hurro Doyal Roy Chowdhry Vs Mahomed Gazi Chowdhry and Others
Calcutta High Court · (1892) ILR (Cal) 699
High Courts24 May 1891
Radha Pershad Sing Vs Radha Kishen Lall
Calcutta High Court · (1891) ILR (Cal) 515
Civil Procedure Code, 1908 (CPC) — Section 43