High CourtsSingle Bench(1891) 06 CAL CK 0001

Hunter vs Hunter

Calcutta High Court · Decided on 22 June 1891 · Citation: (1891) ILR (Cal) 539

HON’BLE JUDGES
Wilson, J

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Judgment

1 paragraphs · 33 words

Wilson, J.—On the authorities I think you have shown sufficient cause for making the decree absolute, and it will be made absolute accordingly. Costs of this application will be cost in the cause.