High Courts16 Jan 1899
Kadombini Debi Vs Kali Kumar Halder
Calcutta High Court · (1899) 01 CAL CK 0014
COURT ARCHIVE
Calcutta High Court judgments, 1899
254 judgments · page 13 of 13
High Courts13 Jan 1899
Enat Mondul Vs Baloram Dey and others
Calcutta High Court · (1899) 01 CAL CK 0024
High Courts13 Jan 1899
Joy Sankari Gupta Vs Bharat Chandra Bardhan and Others
Calcutta High Court · (1899) ILR (Cal) 434
High Courts13 Jan 1899Dismissed
Luchmipat and Another Vs Mussummat Mandil Koer
Calcutta High Court · (1899) 01 CAL CK 0013
High Courts13 Jan 1899
Sreemutty Joy Sunkari Gupta Vs Bharat Chandra Bardhan and Others
Calcutta High Court · (1899) 01 CAL CK 0004
High Courts13 Jan 1899
Goor Bux Sahoo Vs Birj Lal Benka and Others
Calcutta High Court · (1889) ILR (Cal) 275
Civil Procedure Code, 1908 (CPC) — Section 20, 57
High Courts12 Jan 1899
Horendra Nath Mukerjee Vs Girindra Kumar dutt
Calcutta High Court · (1899) 01 CAL CK 0021
High Courts12 Jan 1899
Lutchmanen Chetty Vs Sivaprokasa Modelier
Calcutta High Court · (1899) 01 CAL CK 0007
High Courts12 Jan 1899
Chandra Sekhar Patra and Mondakini Debi Vs Rani Manjhee and Others
Calcutta High Court · (1899) 01 CAL CK 0002
High Courts10 Jan 1899
Satish Chundra Giri Vs Kabiraddin Mallick and Another
Calcutta High Court · (1899) ILR (Cal) 233
Bengal Tenancy Act, 1885 — Section 29
High Courts06 Jan 1899
Krishna Kishore Neogi Vs Mir Mahomed Ali
Calcutta High Court · (1899) 01 CAL CK 0018
High Courts06 Jan 1899
Bhuban Mohan Pal and Another Vs Rajah Peary Mohan Mukerjee and Nunda Lal Dey
Calcutta High Court · (1899) 01 CAL CK 0005
High Courts04 Jan 1899
Gobinda Nath Shaha Chowdhry and Another Vs Surja Kanta Lahiri and Others
Calcutta High Court · (1899) ILR (Cal) 460
Limitation Act, 1963 — Section 3
High Courts03 Jan 1899
Ram Narain Shaha Vs Kamala Kanta Shaha and Others
Calcutta High Court · (1899) ILR (Cal) 311
Limitation Act, 1963 — Section 26