COURT ARCHIVE
Calcutta High Court judgments, 1899
254 judgments · page 12 of 13
Jadobram Dey Vs Bulloram Dey
Calcutta High Court · (1899) ILR (Cal) 281
Babar Ali Vs Krishnamanini Dassi and Another
Calcutta High Court · (1899) ILR (Cal) 607
Sheikh Babar Ali Vs Krishna Manini Dassi and Ganendra Mohun Ghose
Calcutta High Court · (1899) 02 CAL CK 0003
Raj Narain Purkait Vs Ananga Mohan Bhandari and Others
Calcutta High Court · (1899) ILR (Cal) 603
Ananga Mohan Bhandari and Others Vs Raj Narain Purkait
Calcutta High Court · (1899) ILR (Cal) 598
Sheo Nandan Roy Vs Ajodh Roy and Others
Calcutta High Court · (1899) 02 CAL CK 0017
Chundi Charan Mandal Vs Banke Behary Lal Mandal
Calcutta High Court · (1899) ILR (Cal) 449
Sheo Nandan Roy Vs Ajodh Roy and Others
Calcutta High Court · (1899) ILR (Cal) 546
Dwarkanath Roy Vs Ram Chand Aich and Others
Calcutta High Court · (1899) ILR (Cal) 428
Pyari Mohun Bose Vs Kedarnath Roy and Others
Calcutta High Court · (1899) ILR (Cal) 409
Bhikhi Singh and Others Vs Bhanu Mahton and Another
Calcutta High Court · (1899) 01 CAL CK 0006
Bonomali Haldar and Others Vs Bishambhur Haldar
Calcutta High Court · (1899) ILR (Cal) 414
Beni Madhab Dandapat Vs Dina Bundhu Dutt
Calcutta High Court · (1899) 01 CAL CK 0003
Dilbar Sardar and Another Vs Hosein Ali Bepari
Calcutta High Court · (1899) ILR (Cal) 553
Kali Nath Sen and Another Vs Trailokhya Nath Roy
Calcutta High Court · (1899) 01 CAL CK 0012
Kashi Chandra Chucker-Butty Vs Kailash Chandra Bando Padhya, Who Appeared and Prasanna Chandra Chattopadhya and Loha Ram Mukhopadhya alias Lokenath Mukhopadhya, who did not appear in this appeal
Calcutta High Court · (1899) 01 CAL CK 0020
Sarat Chandra Kundu Vs Doyal Chand Seal, and Beni Madhub Mondul and Another
Calcutta High Court · (1899) 01 CAL CK 0023