COURT ARCHIVE
Calcutta High Court judgments, 1899
254 judgments · page 11 of 13
Tika Ram Vs The Deputy Commissioner of Bara Banki
Calcutta High Court · (1899) ILR (Cal) 707
Umesh Chunder Ghose Vs Queen-Empress
Calcutta High Court · (1899) ILR (Cal) 571
Lalit Mohan Saha Vs Chunder Mohan Roy
Calcutta High Court · (1899) 03 CAL CK 0017
Bodh Narain Vs Mahomed Moosa
Calcutta High Court · (1899) ILR (Cal) 650
Sarojini Dasi Vs Kedar Nath Mitter
Calcutta High Court · (1899) ILR (Cal) 639
Khetter Mohan Pal and Others Vs Pran Kristo Kabiraj and on his death, his widow and executrix Sm. Kadambini Debi
Calcutta High Court · (1899) 03 CAL CK 0031
Nityanund Roy Vs Banshi Chandra Bhuiyan and Others
Calcutta High Court · (1899) 03 CAL CK 0030
Gobindo Chunder Chukerbutty Vs Basant Kumar Chukerbutty and Others
Calcutta High Court · (1899) 03 CAL CK 0029
Queen-Empress Vs Mati Lal Lahiri
Calcutta High Court · (1899) ILR (Cal) 560
Pramada Sundari Debi Vs Kanai Lal Shaha
Calcutta High Court · (1900) ILR (Cal) 178
P.A. Martyrose Vs C.A.E. Curjon and Another
Calcutta High Court · 14 Ind. Cas. 981
Hira Lal Ghose by his Mother and next friend Rai Kamini Dassi Vs Chundra Kanto Ghose and Others
Calcutta High Court · (1899) ILR (Cal) 539
Monoranjan Chowdhury Vs Queen-Empress
Calcutta High Court · (1899) 02 CAL CK 0004
Radha Madhub Samonta Vs Sasti Ram Sen and Others
Calcutta High Court · (1899) ILR (Cal) 826
Nagendra Nath Basu and Another Vs Satadal Basini Basu
Calcutta High Court · (1899) ILR (Cal) 536
Sm. Toolsimony Dassee and Others Vs Sm. Sudevi Dassee and Others
Calcutta High Court · (1899) 02 CAL CK 0014
Kally Dass Mookerjee Vs The East Indian Railway Company
Calcutta High Court · (1899) ILR (Cal) 465
Srinath Dass Vs Hari Pada Mitter, and others
Calcutta High Court · (1899) 02 CAL CK 0002