High Courts02 May 1899
Narohary Jana Vs Hari Charan Pramanick and Others
Calcutta High Court · (1899) ILR (Cal) 556
Bengal Tenancy Act, 1885 — Section 105, 106, 108
COURT ARCHIVE
Calcutta High Court judgments, 1899
254 judgments · page 9 of 13
High Courts02 May 1899
Prosunno Coomar Roy Vs The Secretary of State for India in Council
Calcutta High Court · (1899) ILR (Cal) 792
High Courts28 Apr 1899
Mangobind Muchi and another Vs Empress
Calcutta High Court · (1899) 04 CAL CK 0020
High Courts28 Apr 1899
Doulat Koer Vs Rameshwari Koeri alias Dulin Saheba
Calcutta High Court · (1899) 04 CAL CK 0018
High Courts28 Apr 1899
Napal Chandra Sadookhan Vs Amrita Lall Sadookhan and Another
Calcutta High Court · (1899) ILR (Cal) 889
High Courts28 Apr 1899
Dookhiram Naskar Vs Durga Charan Naskar
Calcutta High Court · (1899) ILR (Cal) 925
Limitation Act, 1877 — Section 5
High Courts27 Apr 1899
Bejoy Singha Neogi and others Vs Empress
Calcutta High Court · (1899) 04 CAL CK 0019
High Courts26 Apr 1899
Satri Dulali and others Vs Empress
Calcutta High Court · (1899) 04 CAL CK 0014
High Courts26 Apr 1899
Assanullah Bahadur Vs Mohini Mohan Das and Others
Calcutta High Court · (1899) ILR (Cal) 739
Bengal Tenancy Act, 1885 — Section 52
High Courts25 Apr 1899
Rango Roy alias Rung Lal Roy Vs Holloway and Another
Calcutta High Court · (1899) ILR (Cal) 842
Bengal Tenancy Act, 1885 — Section 144
High Courts24 Apr 1899
Jagat Chandra Roy and 11 others Vs Rakhal Chandra Roy
Calcutta High Court · (1899) 04 CAL CK 0002
High Courts19 Apr 1899
Durga Charan Mandal and Another Vs Kali Prasanna Sarkar and Another
Calcutta High Court · (1899) ILR (Cal) 727
Bengal Tenancy Act, 1885 — Section 188, 22, 65, 71
High Courts18 Apr 1899
Bindu Bashini Chowdhurani and Others Vs Janhavi Chowdhurani
Calcutta High Court · (1899) ILR (Cal) 593
Limitation Act, 1963 — Section 26
High Courts18 Apr 1899
Durga Churn Mandal and others Vs Kali Prosonna Sircar and others
Calcutta High Court · (1899) 04 CAL CK 0001
High Courts11 Apr 1899
Girish Chunder Mitter Vs Jatadhari Sadukhan
Calcutta High Court · (1899) ILR (Cal) 653
Penal Code, 1860 (IPC) — Section 504, 95
High Courts11 Apr 1899
Sharoop Dass Mondal Vs Joggessur Roy Chowdhry
Calcutta High Court · (1899) ILR (Cal) 564
Bengal Tenancy Act, 1885 — Section 155
High Courts10 Apr 1899
Rameswar Malia Vs F.W. Duke Chairman of the Howrah Municipality
Calcutta High Court · (1899) ILR (Cal) 811
Bengal Municipal Act, 1884 — Section 224, 245, 246
High Courts06 Apr 1899
In Re: Goods of Omda Bibee
Calcutta High Court · (1899) ILR (Cal) 407
Court Fees Act, 1870 — Section 3