High Courts03 Jun 1899
Bajrangi Lall and Others Vs The Empress
Calcutta High Court · (1899) 06 CAL CK 0024
COURT ARCHIVE
Calcutta High Court judgments, 1899
254 judgments · page 8 of 13
High Courts02 Jun 1899
Digambar Mahto Vs Jhari Mahto and Others
Calcutta High Court · (1899) ILR (Cal) 761
High Courts01 Jun 1899
Satish Chandra Rai and Another Vs Jodu Nandan Singh
Calcutta High Court · (1899) ILR (Cal) 743
Civil Procedure Code, 1908 (CPC) — Section 80Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts31 May 1899
Chunder Coomar Sen and Others Vs Queen-Empress
Calcutta High Court · (1899) 05 CAL CK 0019
High Courts31 May 1899
Tafazzul Ahmed Chowdhry and Others Vs Queen-Empress
Calcutta High Court · (1899) ILR (Cal) 634
Penal Code, 1860 (IPC) — Section 147, 353
High Courts30 May 1899
Charoobala Dabee Vs Barendra Nath Mozumdar
Calcutta High Court · (1900) ILR (Cal) 126
Charter Act, 1861 — Section 15Criminal Procedure Code, 1898 (CrPC) — Section 423, 435, 439
High Courts30 May 1899
Banka Behary Dass Vs Raj Kumar Dass
Calcutta High Court · (1900) ILR (Cal) 231
High Courts25 May 1899
Cassim Mamoojee Vs Gopal Lall Seal
Calcutta High Court · (1899) 05 CAL CK 0017
High Courts25 May 1899
Fulkumari Dassi and Others Vs Jogendra Chunder Ghose
Calcutta High Court · (1900) ILR (Cal) 77
Transfer of Property Act, 1882 — Section 52
High Courts16 May 1899
Pratap Narain Mukhopadhya Vs Surja Narain Mukhopadhya
Calcutta High Court · (1899) ILR (Cal) 955
High Courts15 May 1899
Nil Kamal Mukerjee and Others Vs Jahnabi Chowdhurani
Calcutta High Court · (1899) ILR (Cal) 846
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts15 May 1899
W.R. Fink Vs Buldeo Dass and Others
Calcutta High Court · (1899) ILR (Cal) 715
Contract Act, 1872 — Section 201, 218
High Courts15 May 1899
Kuldip Singh Vs Gillanders Arbuthnot and Co.
Calcutta High Court · (1899) ILR (Cal) 617
Bengal Tenancy Act, 1885 — Section 88Specific Relief Act, 1877 — Section 9
High Courts15 May 1899
Dino Nath Chuckerbutty Vs Pratap Chandra Goswami
Calcutta High Court · (1900) ILR (Cal) 30
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts12 May 1899
Hem Chandra Chowdhry Vs Kali Prasanna Bhaduri and Others
Calcutta High Court · (1899) ILR (Cal) 832
Bengal Tenancy Act, 1885 — Section 188, 7Evidence Act, 1872 — Section 21, 32Road Cess Act, 1871 — Section 95
High Courts12 May 1899
Jagat Chandra Mozumdar Vs Queen-Empress
Calcutta High Court · (1899) ILR (Cal) 786
Criminal Procedure Code, 1898 (CrPC) — Section 190(a), 190(c)Penal Code, 1860 (IPC) — Section 109, 193
High Courts09 May 1899
W.B. Colville and Others Vs Kristo Kishore Bose
Calcutta High Court · (1899) ILR (Cal) 746
Criminal Procedure Code, 1898 (CrPC) — Section 423, 435, 439Letters Patent Act, 1865 — Clause 28
High Courts08 May 1899
Mohanund Mondul Vs Nafur Mondul and Others
Calcutta High Court · (1899) ILR (Cal) 820
High Courts05 May 1899
Krishna Chandra Sen and Others Vs Sushila Soondury Dassee and Others
Calcutta High Court · (1899) ILR (Cal) 615
Bengal Tenancy Act, 1885 — Section 179