High Courts19 Jun 1899
Amrita Lal Ghose Vs Shrish Chunder Chowdhry and Others
Calcutta High Court · (1899) ILR (Cal) 944
Companies Act, 1882 — Section 58
COURT ARCHIVE
Calcutta High Court judgments, 1899
254 judgments · page 7 of 13
High Courts16 Jun 1899
E. Christien Vs P.J. Delanney
Calcutta High Court · (1899) ILR (Cal) 931
Civil Procedure Code, 1908 (CPC) — Section 13Evidence Act, 1872 — Section 38
High Courts16 Jun 1899
Sailajananda Dutta Jha Vs Umeshananda Dutta Jha, Plaintiff, and Bhabapritananda Jha, minor, By His Next Friend and Guardian Patrani Debi, Intervenor
Calcutta High Court · (1899) 06 CAL CK 0003
High Courts14 Jun 1899
Nando Lal Basak Vs N.N. Mitter
Calcutta High Court · (1899) ILR (Cal) 852
Criminal Procedure Code, 1898 (CrPC) — Section 197, 439
High Courts14 Jun 1899
Nistarini Dassi Vs Nundo Lall Bose and Another
Calcutta High Court · (1899) ILR (Cal) 891
Civil Procedure Code, 1908 (CPC) — Section 44
High Courts13 Jun 1899
Deno Nath Batabyal Vs Nuffer Chunder Nundy and Others
Calcutta High Court · (1899) ILR (Cal) 778
Presidency Small Cause Courts Act, 1882 — Section 26, 28, 61, 62
High Courts13 Jun 1899
Budh Nath Mahato Vs The Empress, on the prosecution of Ekram Hossein
Calcutta High Court · (1899) 06 CAL CK 0023
High Courts13 Jun 1899
Sheo Nath Saran Vs Sukh Lal Singh and Others
Calcutta High Court · (1900) ILR (Cal) 229
Oaths Act, 1873 — Section 9
High Courts12 Jun 1899
Shama Sundary Dassee Vs Rash Behary Dhur
Calcutta High Court · (1899) 06 CAL CK 0002
High Courts09 Jun 1899
Nistarini Dassee Vs Nundo Lall Bose
Calcutta High Court · (1899) ILR (Cal) 591
High Courts09 Jun 1899
Sreenath Barai and Others Vs Empress, On The Prosecution of Dhonojoy, Alias Dhonsi Barai
Calcutta High Court · (1899) 06 CAL CK 0025
High Courts09 Jun 1899
Haridas Acharjia Chowdhry and Others Vs Baroda Kishore Acharjia Chowdhry and Others
Calcutta High Court · (1900) ILR (Cal) 38
High Courts07 Jun 1899
Kuloda Prosad Chatterjee and Others Vs Jageshar Koer
Calcutta High Court · (1900) ILR (Cal) 194
Transfer of Property Act, 1882 — Section 39
High Courts07 Jun 1899
Upendra Chandra Singh Vs Rachhea Singh
Calcutta High Court · (1900) ILR (Cal) 239
High Courts07 Jun 1899
Lala Ojha Vs Queen-Empress
Calcutta High Court · (1899) ILR (Cal) 863
Criminal Procedure Code, 1898 (CrPC) — Section 236, 237, 238, 423
High Courts06 Jun 1899
Raj Narain Das and Others Vs Shama Nando Das Chowdhry and Others
Calcutta High Court · (1899) ILR (Cal) 845
Land Registration Act, 1876 — Section 42, 59, 62
High Courts05 Jun 1899
Kesu Alias Keshwar Singh Vs Moti Mollah
Calcutta High Court · (1899) 06 CAL CK 0007