High Courts26 Jul 1899
Ram Nath Bhattacharjee Vs Uma Charan Sircar and Others
Calcutta High Court · (1899) 07 CAL CK 0005
COURT ARCHIVE
Calcutta High Court judgments, 1899
254 judgments · page 5 of 13
High Courts26 Jul 1899
Ram Narain and Another Vs Dwarka Nath Khettry
Calcutta High Court · (1900) ILR (Cal) 264
High Courts25 Jul 1899
Ranjit Singh Vs Ram Chandra Mukerjee and Others
Calcutta High Court · (1900) ILR (Cal) 242
Bengal Court of Wards Act, 1879 — Section 55Civil Procedure Code, 1908 (CPC) — Section 44
High Courts24 Jul 1899
Mauladan Vs Rughunandan Pershad Singh
Calcutta High Court · (1899) 07 CAL CK 0025
Transfer of Property Act, 1882 — Section 54
High Courts24 Jul 1899Dismissed
Mussamut Dhapi and others Vs Barham Deo Pershad and Ram Semaran Pershad
Calcutta High Court · (1899) 07 CAL CK 0023
High Courts24 Jul 1899
Kashi Nath Chatterjee Vs Amarendra Nath Chatterjee and Another by their mother and guardian Dakshabala Debi
Calcutta High Court · (1899) 07 CAL CK 0016
Succession Act, 1925 — Section 50
High Courts24 Jul 1899
Salimun Vs Abdul Karim
Calcutta High Court · (1900) ILR (Cal) 190
Evidence Act, 1872 — Section 68, 69, 70, 71Transfer of Property Act, 1882 — Section 59
High Courts24 Jul 1899
Mithoo Singh and Seven Others Vs Gopal Lal
Calcutta High Court · (1899) 07 CAL CK 0004
High Courts24 Jul 1899
Sreemutty Nistariney Dassee Vs Rai Nundo Lall Bose and Others
Calcutta High Court · (1899) 07 CAL CK 0001
High Courts22 Jul 1899
Balbhaddar Singh Vs Sheo Narain Singh
Calcutta High Court · (1900) ILR (Cal) 344
High Courts20 Jul 1899
Thakur Singh Vs Bhogeraj Singh and Others
Calcutta High Court · (1900) ILR (Cal) 25
High Courts19 Jul 1899Allowed
Debi Pershad Vs Mussamut Aklio Koer, and Others
Calcutta High Court · (1899) 07 CAL CK 0002
High Courts18 Jul 1899
Sanoman Singh and Another Vs Ram Autar Singh and Another
Calcutta High Court · (1900) ILR (Cal) 167
Bengal Tenancy Act, 1885 — Section 107, 108
High Courts18 Jul 1899
Rajib Panda Vs Lakhan Sendh Mahapatra and Others
Calcutta High Court · (1900) ILR (Cal) 11
Evidence Act, 1872 — Section 40, 44
High Courts17 Jul 1899
Moul Singh and Others Vs Mahabir Singh
Calcutta High Court · (1899) 07 CAL CK 0008
High Courts17 Jul 1899
Rakhal Raja Vs Khirode Pershad Dutt
Calcutta High Court · (1900) ILR (Cal) 175
Criminal Procedure Code, 1898 (CrPC) — Section 423
High Courts14 Jul 1899
Parmeshwar Singh Vs Empress, On The Prosecution of W. A. Cox
Calcutta High Court · (1899) 07 CAL CK 0019
High Courts12 Jul 1899
Gopeswar Mullick and Others Vs Biraj Mohini Dassi
Calcutta High Court · (1900) ILR (Cal) 202
High Courts12 Jul 1899
Madhusudan Das and Another Vs Gobinda Pria Chowdhurani
Calcutta High Court · (1900) ILR (Cal) 34