High Courts15 Aug 1899
Harendra Lal Roy Chowdhry Vs Sham Lal Sen
Calcutta High Court · (1900) ILR (Cal) 210
COURT ARCHIVE
Calcutta High Court judgments, 1899
254 judgments · page 4 of 13
High Courts15 Aug 1899Allowed
Sibo Sundari Debi Vs Hemangini Debi
Calcutta High Court · (1899) 08 CAL CK 0002
High Courts10 Aug 1899
Gertrude Stevenson Vs G.C. Stevenson
Calcutta High Court · (1899) 08 CAL CK 0003
High Courts08 Aug 1899
Bachu Koer Vs Golab Chand
Calcutta High Court · (1900) ILR (Cal) 272
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 13(2)Transfer of Property Act, 1882 — Section 88
High Courts07 Aug 1899
Mankura Pasi and Others Vs Queen-Empress
Calcutta High Court · (1900) ILR (Cal) 139
Evidence Act, 1872 — Section 14, 54Penal Code, 1860 (IPC) — Section 401
High Courts07 Aug 1899
Ashutosh Chuckerbutti and Others Vs Basanta Kumari Debya and Others
Calcutta High Court · (1900) ILR (Cal) 67
High Courts07 Aug 1899
Dwarka Bunia and Others Vs The Empress
Calcutta High Court · (1899) 08 CAL CK 0001
High Courts04 Aug 1899
Loke Nath Pal and Others Vs Khairunnessa Bibi and Others
Calcutta High Court · (1900) ILR (Cal) 276
High Courts04 Aug 1899
Har Shankar Prasad Singh and Another Vs Show Gobind Shaw and Others
Calcutta High Court · (1899) ILR (Cal) 966
High Courts03 Aug 1899
Sarah Gabriel Vs R.D. Solomon and Others
Calcutta High Court · (1899) 08 CAL CK 0015
High Courts03 Aug 1899Dismissed
Sheikh Jarip Vs Ram Kumar De and another
Calcutta High Court · (1899) 08 CAL CK 0014
High Courts02 Aug 1899
In Re: Sarat Kumar Sen
Calcutta High Court · (1899) ILR (Cal) 973
Provincial Insolvency Act, 1920 — Section 51
High Courts02 Aug 1899
Kartick Nath Pandey and Another Vs Juggernath Ram Marwari and Others
Calcutta High Court · (1900) ILR (Cal) 285
Limitation Act, 1963 — Article 179
High Courts02 Aug 1899
Mohabir Das through his guardian and next friend Sarju Das Vs Sia Ram Das
Calcutta High Court · (1900) ILR (Cal) 279
High Courts02 Aug 1899
Gerindra Kumar Das Gupta and Others Vs Rajeswari Roy
Calcutta High Court · (1899) 08 CAL CK 0005
Probate and Administration Act, 1881 — Section 86Succession Act, 1865 — Section 263
High Courts01 Aug 1899
Mahomed Rojabi Vs Umrao Bibi and Another
Calcutta High Court · (1900) ILR (Cal) 205
Bengal Tenancy Act, 1885 — Section 5(1)Limitation Act, 1963 — Article 116Transfer of Property Act, 1882 — Section 117
High Courts26 Jul 1899
Nilmadhab Sing Das and Others Vs Fatteh Chand Sahu
Calcutta High Court · (1899) 07 CAL CK 0024
High Courts26 Jul 1899
Queen-Empress Vs Makimuddin
Calcutta High Court · (1900) ILR (Cal) 133
Reformatory Schools Act, 1897 — Section 16, 31, 8
High Courts26 Jul 1899
In re: The matter of Purna Chunder Pal Mukhtar
Calcutta High Court · (1900) ILR (Cal) 1023
Legal Practitioners Act, 1879 — Section 13(f)