COURT ARCHIVE
Calcutta High Court judgments, 1899
254 judgments · page 6 of 13
High Courts08 Jul 1899
Monmohini Debi and Another and Sarnamoyi Debi and Hemanta Kumari Debi Vs R. Watson and Co.
Calcutta High Court · (1900) ILR (Cal) 336
High Courts08 Jul 1899
Ram Parshad Vs The Deputy Commissioner of Bara Banki
Calcutta High Court · (1900) ILR (Cal) 118
Evidence Act, 1872 — Section 34
High Courts07 Jul 1899
Dwarka Dass Agurwallah Vs Girish Chunder Roy
Calcutta High Court · (1899) ILR (Cal) 766
High Courts05 Jul 1899
Fink Vs Maharaj Bahadoor Sing and Others
Calcutta High Court · (1899) ILR (Cal) 772
High Courts03 Jul 1899
Mahomed Yusuf Vs Abdur Rahim Bepari and Others
Calcutta High Court · (1899) ILR (Cal) 839
Succession Certificate Act, 1889 — Section 4
High Courts03 Jul 1899
Ghassee Jemadar Vs Nassiruddin Mistry
Calcutta High Court · (1899) ILR (Cal) 769
High Courts01 Jul 1899
Sm. Rajaranee Dassee Vs Debendra Nath Shaw and Another
Calcutta High Court · (1899) 07 CAL CK 0022
High Courts30 Jun 1899
Dukhada Sundari Dasi Vs Srimonto Joardar and Others
Calcutta High Court · (1899) ILR (Cal) 950
High Courts30 Jun 1899
Krishna Chandra Nath Vs Sadagar Sircar and Another
Calcutta High Court · (1899) ILR (Cal) 937
High Courts30 Jun 1899
Ram Narain Tewari and Others Vs Shew Bhunjan Roy and Others
Calcutta High Court · (1900) ILR (Cal) 197
High Courts30 Jun 1899Dismissed
Rojoni Kant Bagchi, Auction-purchaser Vs Hossain Uddin Ahmed, Judgment-Debtor, Who Appeared, and Sarat Sassi Dassi, Decree-Holder
Calcutta High Court · (1899) 06 CAL CK 0009
High Courts30 Jun 1899Allowed
Sadagar Sirkar and Anr Vs Krishna Chandra Nath
Calcutta High Court · (1899) 06 CAL CK 0005
High Courts26 Jun 1899
Sm. Provat Kumaree Dassee Vs Opurba Kissen Sett and Others
Calcutta High Court · (1899) 06 CAL CK 0011
High Courts20 Jun 1899
Kailash Chunder Sen and Another Vs Ram Lall Mittra
Calcutta High Court · (1899) ILR (Cal) 869
High Courts20 Jun 1899
Mohesh Chunder Addy Vs Manick Lall Addy
Calcutta High Court · (1899) ILR (Cal) 252
High Courts20 Jun 1899
Queen-Empress Vs Jadub Das
Calcutta High Court · (1900) ILR (Cal) 295
Criminal Procedure Code, 1898 (CrPC) — Section 161, 288, 307