High Courts(1899) 06 CAL CK 0011

Sm. Provat Kumaree Dassee vs Opurba Kissen Sett and Others

Calcutta High Court · Decided on 26 June 1899

CASE NUMBER
Suit No. 111 of 1898

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Judgment

1 paragraphs · 55 words

Sale, J.—I will make this order for issue of the commission as to the Plaintiff and her mother. I do not think I ought to lot the alleged appearance in the police-court to interfere with the issue of the commission for their examination if they ask for it. I reserve the costs; certifide for counsel.