High Courts30 Nov 1899
Asmatulla and Others Vs The Empress
Calcutta High Court · (1899) 11 CAL CK 0019
COURT ARCHIVE
Calcutta High Court judgments, 1899
254 judgments · page 2 of 13
High Courts30 Nov 1899
Ramdoyal Serowgie Vs Ram Deo and Another
Calcutta High Court · (1900) ILR (Cal) 269
High Courts30 Nov 1899
Panchu Singh alias Punchanan Singh Vs Umor Mahomed Sheikh
Calcutta High Court · (1899) 11 CAL CK 0011
High Courts30 Nov 1899
Queen-Empress Vs Somir Bowra alias Somir Baba
Calcutta High Court · (1900) ILR (Cal) 368
Criminal Procedure Code, 1898 (CrPC) — Section 341
High Courts29 Nov 1899
Srinibash Adak and others Vs Nogendra Nath Das Kolay and Badan Moni Dassi and another
Calcutta High Court · (1899) 11 CAL CK 0017
High Courts29 Nov 1899
Hridoy Mondal or Bangal and Others Vs Jagananda Das
Calcutta High Court · (1899) 11 CAL CK 0010
High Courts29 Nov 1899
Balaram Mondul Vs Kartick Chandra Roy Chaudhuri
Calcutta High Court · (1899) 11 CAL CK 0004
High Courts29 Nov 1899
Ratto Singh and Another Vs Kari Singh
Calcutta High Court · (1899) 11 CAL CK 0001
High Courts28 Nov 1899
Durga Tewari and Others Vs Rahman Buksh
Calcutta High Court · (1899) 11 CAL CK 0016
High Courts28 Nov 1899
Baikantha Nath Dutt Vs Gunga Prosad Patnayak and others
Calcutta High Court · (1899) 11 CAL CK 0006
High Courts28 Nov 1899
Deno Nath Santh Vs Nibaran Chandra Chuckerbutty and Others
Calcutta High Court · (1900) ILR (Cal) 422
Contract Act, 1872 — Section 74
High Courts27 Nov 1899
Brahmomoyi Dasi Vs Andi Si
Calcutta High Court · (1900) ILR (Cal) 376
Limitation Act, 1877 — Section 4
High Courts24 Nov 1899
Pran Nath Mitter Vs Haro Mohun Roy Churamoni and Others
Calcutta High Court · (1900) ILR (Cal) 364
Bengal Tenancy Act, 1885 — Section 102(h)
High Courts24 Nov 1899
Gahar Khalipa Bipari and Another Vs Kasi Muddi Jamadar
Calcutta High Court · (1900) ILR (Cal) 415
High Courts24 Nov 1899Dismissed
Goluk Chunder Das and others Vs Ram Sunker Sutt
Calcutta High Court · (1899) 11 CAL CK 0008
High Courts24 Nov 1899
Hara Mohan Rai Churamoni and others Vs Pran Nath Mitter
Calcutta High Court · (1899) 11 CAL CK 0003
High Courts23 Nov 1899
Monomohini Chowdhurani and Another Vs Nara Narayan Roy Chaudhri and Another
Calcutta High Court · (1899) 11 CAL CK 0009
High Courts22 Nov 1899
Kedar Chandra Roy and Another Vs Girish Chandra Chowdhry and Others
Calcutta High Court · (1900) ILR (Cal) 473
Bengal Tenancy Act, 1885 — Section 22
High Courts22 Nov 1899Dismissed
Girish Chandra Chaudhuri and Others Vs Kedar Chandra Roy, and Another
Calcutta High Court · (1899) 11 CAL CK 0018
High Courts20 Nov 1899
Abdul Hossein and Others Vs Kasi Sahu by his Mother Debi Sahuni
Calcutta High Court · (1900) ILR (Cal) 362